High Courts16 Dec 1992Dismissed
Smt. Aruna Kumari Mishra Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 74
Bihar Nationalised High Schools (Conditions of Service) Rules, 1983 — Rule 2(8)
COURT ARCHIVE
Patna High Court judgments, 1992
385 judgments · page 2 of 20
High Courts16 Dec 1992Dismissed
Rajdeo Paswan Vs State of Bihar
Patna High Court · (1992) 12 PAT CK 0018
High Courts16 Dec 1992Dismissed
Jaishree Traders Vs The Union of India and others
Patna High Court · (1993) 2 PLJR 80
Income Tax Act, 1961 — Section 206C, 44AC
High Courts16 Dec 1992Allowed
Kapildeo Singh Vs The State of Bihar
Patna High Court · (1993) 1 PLJR 295
High Courts16 Dec 1992Allowed
Arjun Kumar Singh Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 106
Constitution of India, 1950 — Article 311
High Courts16 Dec 1992
Kumar Distributors (P) Limited Vs The State of Bihar and Others
Patna High Court · (1992) 12 PAT CK 0006
High Courts16 Dec 1992
Krishna Mohan Prasad Sharma Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 19
Constitution of India, 1950 — Article 226, 227
High Courts15 Dec 1992Allowed
Kamal Rai @ Chathu Rai Vs State of Bihar and Others
Patna High Court · (1993) 1 PLJR 259
Registration Act, 1908 — Section 28, 60
High Courts11 Dec 1992
Commissioner of Income Tax Vs S.K. Nanavati
Patna High Court · (1992) 12 PAT CK 0017
High Courts11 Dec 1992Dismissed
P.V. Srinivasa Sastry and Others Vs Comptroller and Auditor General and Others
Patna High Court · (1992) 12 PAT CK 0001
Constitution of India, 1950 — Article 311, 311(1), 311(2)
High Courts09 Dec 1992Dismissed
Ajay Kumar Pandey and Another Vs The State of Bihar and Others
Patna High Court · (1994) 1 PLJR 334
Constitution of India, 1950 — Article 226
High Courts09 Dec 1992Dismissed
Smt. Ramsamari Devi Vs The State of Bihar and Others
Patna High Court · (1993) 1 PLJR 503
Bihar Money Lenders Act, 1974 — Section 12Transfer of Property Act, 1882 — Section 12, 31, 54
High Courts09 Dec 1992Dismissed
Vijay Kumar Singh Vs The State of Bihar and Others
Patna High Court · (1994) 1 PLJR 356
Bihar Nationalised Secondary Schools (Conditions of Service) Rules, 1983 — Rule 8
High Courts04 Dec 1992
Commissioner of Income Tax Vs S.P. Viz Construction Co.
Patna High Court · (1992) 12 PAT CK 0022
High Courts04 Dec 1992
Ex-Sepoy Ram Chandra Shaw Vs Union of India (UOI) and Others
Patna High Court · (1993) 1 BLJR 63
Army Act, 1950 — Section 106, 23, 38, 39, 43
High Courts04 Dec 1992
Commissioner of Income Tax Vs K.H. Pandeya
Patna High Court · (1992) 12 PAT CK 0013
High Courts04 Dec 1992
Shree Bhagwan Singh Vs Sri Ram Padarath Dwivedi and Another
Patna High Court · (1993) 2 PLJR 127
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Dec 1992Allowed
Raj Kishore Singh Vs Bina Devi and others
Patna High Court · (1993) 1 PLJR 280
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Representation of the People Act, 1951 — Section 82, 83(1), 86, 87
High Courts02 Dec 1992Dismissed
Manoj Kumar Sharma Vs State of Bihar and Others
Patna High Court · (1993) 1 PLJR 273
Constitution of India, 1950 — Article 226, 226(12), 226(2)Penal Code, 1860 (IPC) — Section 406, 420
High Courts02 Dec 1992Dismissed
Sheo Narayan Gope and 3 Ors. Vs The State of Bihar
Patna High Court · (1992) 12 PAT CK 0032