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Patna High Court judgments, 1992

385 judgments · page 4 of 20

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High Courts16 Nov 1992

Swami Bhaskara Nand Chela Late Sri 108 Swami Param Gayanand Jee Vs The State of Bihar and others

Patna High Court · (1993) 1 PLJR 542

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(3), 15(1), 5
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High Courts13 Nov 1992Dismissed

Jainarain Manjhi Vs The State of Bihar and Another

Patna High Court · (1994) 2 PLJR 236

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High Courts12 Nov 1992

COMMISSIONER OF WEALTH TAX Vs SMT. SUNDER DEVI. (TC NO. 190 OF 1981). COMMISSIONER OF WEALTH TAX v. SMT. PUSHPA DEVI. (TC NO. 191 OF 1981).

Patna High Court · (1992) 11 PAT CK 0019

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High Courts12 Nov 1992

Sonary Community and Welfare Centre Vs The State of Bihar and Others

Patna High Court · (1992) 11 PAT CK 0016

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High Courts12 Nov 1992

Ananda Mohan Pandey and Others Vs The Bihar State Hindu Religious Trust Board and Others

Patna High Court · (1992) 11 PAT CK 0001

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High Courts11 Nov 1992Allowed

Haliwant Prasad Srivastava Vs State of Bihar and Others

Patna High Court · (1993) 2 PLJR 548

Constitution of India, 1950 — Article 300A
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High Courts11 Nov 1992Dismissed

Bindeshwar Prasad and Others Vs The State of Bihar and Others

Patna High Court · (1992) 11 PAT CK 0003

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High Courts10 Nov 1992

Mathura Prasad Chaubey Vs The State of Bihar and others

Patna High Court · (1993) 1 PLJR 234

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High Courts06 Nov 1992Dismissed

Miss Afshan Yasmin and others Vs The State of Bihar and others

Patna High Court · (1993) 1 PLJR 704

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High Courts06 Nov 1992Allowed

Sitaram Sah and another Vs The State of Bihar and others

Patna High Court · (1993) 1 PLJR 325

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High Courts05 Nov 1992Allowed

Chandrika Prasad Vs The State of Bihar and other

Patna High Court · (1993) 1 PLJR 204

Constitution of India, 1950 — Article 15(1), 15(2), 15(4), 16(1), 16(4)
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High Courts05 Nov 1992Allowed

Rana Raghunath Pd. Singh and another Vs The State of Bihar and others

Patna High Court · (1993) 1 PLJR 519

Constitution of India, 1950 — Article 15, 226Contempt of Courts Act, 1971 — Section 11, 12
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High Courts04 Nov 1992

New India Insurance Company Ltd. Vs Ram Naresh Singh

Patna High Court · (1993) 1 BLJR 195 : (1993) 2 CivCC 625 : (1992) 2 PLJR 845

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High Courts03 Nov 1992Allowed

Piyaso Mundain and Others Vs State of Bihar

Patna High Court · (1994) 2 BLJR 815

Penal Code, 1860 (IPC) — Section 201, 302, 34
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High Courts03 Nov 1992

M/s Bata India Ltd. Vs Dr. Md. Qamruzzama

Patna High Court · (1993) 1 PLJR 87

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 14(3)Civil Procedure Code, 1908 (CPC) — Section 144
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High Courts30 Oct 1992

Smt. Arti Bishwas and Others Vs State of Bihar and Others

Patna High Court · (1993) 2 BLJR 813

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High Courts30 Oct 1992Dismissed

Narsingh Shukla and Bharat Mishra Vs State of Bihar and Another

Patna High Court · (1992) 10 PAT CK 0011

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High Courts30 Oct 1992Dismissed

Kamli Mahatowain and Others Vs Jaglal Mahto and Others

Patna High Court · (1994) 2 BLJR 1260 : (1994) 2 PLJR 353

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High Courts30 Oct 1992

Baijnath Dome Vs The State of Bihar

Patna High Court · (1992) 10 PAT CK 0007

Penal Code, 1860 (IPC) — Section 394, 397
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High Courts29 Oct 1992Dismissed

Manoj Prasad and Others Vs Ranchi University and Others

Patna High Court · (1993) 2 BLJR 893

Bihar State Universities Act, 1976 — Section 35
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