High Courts28 Nov 1992Dismissed
Abdul Rahim Vs Presiding Officer, Labour Court and Another
Patna High Court · (1992) 11 PAT CK 0008
COURT ARCHIVE
Patna High Court judgments, 1992
385 judgments · page 3 of 20
High Courts27 Nov 1992Dismissed
Rabi Shankar Shrivastava Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 705
Constitution of India, 1950 — Article 162, 226, 309
High Courts27 Nov 1992Dismissed
Sheo Bachan Ram Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 501
High Courts27 Nov 1992Allowed
Md. Sirajuddin and others Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 325
High Courts27 Nov 1992Dismissed
Baidya Nath Poddar Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 385
High Courts27 Nov 1992
Commissioner of Income Tax Vs Arthur Fuchs
Patna High Court · (1992) 11 PAT CK 0023
High Courts27 Nov 1992Dismissed
Birendra Singh Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 460
Constitution of India, 1950 — Article 16, 309
High Courts26 Nov 1992Dismissed
Udho Mahton Vs The State of Bihar
Patna High Court · (1993) 2 PLJR 133
Criminal Procedure Code, 1973 (CrPC) — Section 174, 294, 294(1), 294(3)Evidence Act, 1872 — Section 32, 32(2)
High Courts26 Nov 1992
SURESH KUMAR JAIN Vs CONTROLLER OF ESTATE DUTY.
Patna High Court · (1993) 110 CTR 119
Estate Duty Act, 1953 — Section 64
High Courts25 Nov 1992Allowed
Kartik Pandey and Others Vs State of Bihar
Patna High Court · (1994) 2 BLJR 785
Criminal Procedure Code, 1973 (CrPC) — Section 145, 174Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts24 Nov 1992
The Indian Airlines and others Vs Captain Dhiresh Prasad Shahi
Patna High Court · (1993) 2 PLJR 334
Air Corporations Act, 1953 — Section 40(1)
High Courts24 Nov 1992Dismissed
Sudhir Kumar Sinha Vs The Bihar State University (Constituent College), Service Commission and Others
Patna High Court · (1993) 1 PLJR 109
High Courts24 Nov 1992Allowed
Bihar Pradesh Secondary Teachers Association Patna and another Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 352
Constitution of India, 1950 — Article 14, 22
High Courts23 Nov 1992
Kailash Jamadar Vs The Bihar State Road Transport Corporation and others
Patna High Court · (1993) 1 PLJR 481
High Courts19 Nov 1992Allowed
M/s Basudeo Prasad Lallan Kumar and Another Vs The State of Bihar and others
Patna High Court · (1992) 1 PLJR 445
Bihar Finance Act, 1981 — Section 31(2), 31(2)(a), 31(3)
High Courts19 Nov 1992Dismissed
Hari Mohan Rana Vs State of Bihar and Another
Patna High Court · (1992) 11 PAT CK 0022
High Courts19 Nov 1992
Rajendra Agriculture University and Others Vs Bhartiya Ispat Udyog Pvt. Ltd.
Patna High Court · (1996) 2 PLJR 548
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
High Courts19 Nov 1992Allowed
Ramsaran Mahto and others Vs Additional Member, Board of Revenue, Bihar, Patna and others
Patna High Court · (1992) 11 PAT CK 0010
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3)Transfer of Property Act, 1882 — Section 54
High Courts18 Nov 1992
Jitendra Prasad Rai and Others Vs State of Bihar and Others
Patna High Court · (1993) 1 BLJR 60
Constitution of India, 1950 — Article 226, 227
High Courts17 Nov 1992Dismissed
Munna Mistri @ Mian Vs State of Bihar
Patna High Court · (1993) 1 PLJR 24
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 392, 43(6), 437