High Courts02 May 1917
Babu Jogendra Prasad Narain Singh Vs Gouri Sankar Prasad Sahu and Others
Patna High Court · AIR 1917 Patna 577(1) : 40 Ind. Cas. 138
COURT ARCHIVE
Patna High Court judgments, 1917
218 judgments · page 6 of 11
High Courts01 May 1917
Nibaran Chandra Chatterji Vs Emperor
Patna High Court · AIR 1917 Patna 437 : 40 Ind. Cas. 318
Penal Code, 1860 (IPC) — Section 161, 165
High Courts30 Apr 1917
Lachmi Prasad Vs Emperor
Patna High Court · AIR 1917 Patna 341 : 39 Ind. Cas. 1001
High Courts30 Apr 1917
Muhammad Ehia Vs Ganga Dayal Ojha and Others Lala Vakil Chand and Others Vs Nepal Ojha and Others
Patna High Court · AIR 1917 Patna 370 : 40 Ind. Cas. 838
Evidence Act, 1872 — Section 13
High Courts26 Apr 1917
Mahanth Krishna Deyal Gir and Another Vs Sheikh Nirmali and Another
Patna High Court · AIR 1917 Patna 220 : 40 Ind. Cas. 330
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145Transfer of Property Act, 1882 — Section 83
High Courts26 Apr 1917
Mahamaya Prasad Singh and Others Vs Musammat Sukhdiya Kuar
Patna High Court · AIR 1917 Patna 575 : 40 Ind. Cas. 517
High Courts26 Apr 1917
Babu Gita Prosad Singh and Others Vs Ragho Singh and Another
Patna High Court · 40 Ind. Cas. 809
High Courts26 Apr 1917
Jugeshwar Nath Sahai and Another Vs Jagatdhari Prasad and Others
Patna High Court · AIR 1917 Patna 41 : 40 Ind. Cas. 345
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Probate and Administration Act, 1881 — Section 55
High Courts26 Apr 1917
Mosudan Potdar and Others Vs Satis Chandra Roy
Patna High Court · AIR 1918 Patna 335 : 44 Ind. Cas. 658
High Courts25 Apr 1917
Madhusudan Singh and Another Vs Krishna Prasad Singh and Another
Patna High Court · AIR 1917 Patna 688(1) : 39 Ind. Cas. 946
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9
High Courts25 Apr 1917
Chiranjib Lal Chowbey Vs Musammat Doultea
Patna High Court · (1917) 04 PAT CK 0021
High Courts25 Apr 1917
Lala Jagdamb Lal and Others Vs Lala Biku Lal and Others
Patna High Court · AIR 1917 Patna 618 : 40 Ind. Cas. 115
High Courts25 Apr 1917Dismissed
Mt. Wajihunnissa Begum Vs Fakira Mahton
Patna High Court · (1917) 04 PAT CK 0009
High Courts25 Apr 1917
Emperor Vs Lalu Gope and Others
Patna High Court · AIR 1917 Patna 522 : 40 Ind. Cas. 335
Penal Code, 1860 (IPC) — Section 424
High Courts24 Apr 1917
Sheo Lal Sahu and Another Vs Sagar Mal
Patna High Court · AIR 1917 Patna 246 : 40 Ind. Cas. 108
High Courts24 Apr 1917
Maharaja Sir Raveneshwar Prasad Singh and Others Vs Rai Baijnath Goenka Bahadur
Patna High Court · AIR 1917 Patna 253 : 40 Ind. Cas. 508
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Apr 1917
Hari Prasad Tewari and Others Vs Sewak Das
Patna High Court · AIR 1917 Patna 624 : 40 Ind. Cas. 333
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts23 Apr 1917
Ramu Sahu and Another Vs Thakur Dayal Rai and Others
Patna High Court · AIR 1917 Patna 259 : 39 Ind. Cas. 888
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 18, Order 21 Rule 19
High Courts23 Apr 1917
Ragho Laya and Others Vs Emperor
Patna High Court · AIR 1917 Patna 322 : 40 Ind. Cas. 721
Criminal Procedure Code, 1898 (CrPC) — Section 164, 411