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Patna High Court judgments, 1932

150 judgments · page 6 of 8

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High Courts06 Apr 1932

Jagmohan Singh and Others Vs Emperor

Patna High Court · AIR 1932 Patna 344

Civil Procedure Code, 1908 (CPC) — Section 2(13)General Clauses Act, 1897 — Section 3(25)Penal Code, 1860 (IPC) — Section 379
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High Courts05 Apr 1932

Debi Prasad Pandey Vs Gaudharn Rai and Others

Patna High Court · AIR 1933 Patna 67

Civil Procedure Code, 1908 (CPC) — Section 98, 98(2)
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High Courts05 Apr 1932

Lachmi Lal and Others Vs Ganesh Chamar

Patna High Court · AIR 1932 Patna 259

Bengal Tenancy Act, 1885 — Section 188, 49
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High Courts04 Apr 1932

Ram Kirat Kamkar Vs Biseswar Nath

Patna High Court · AIR 1933 Patna 35

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 4Penal Code, 1860 (IPC) — Section 499
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High Courts30 Mar 1932

Ramjosh Marwari Vs Chandra Mandal and Others

Patna High Court · AIR 1933 Patna 146

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High Courts29 Mar 1932

Harsamukhi Dasi Vs Parsuram Bidhar and Others

Patna High Court · AIR 1933 Patna 74

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High Courts18 Mar 1932

Raja P.C. Lal Chaudhury Vs Haji Majidur Rahman and Others

Patna High Court · AIR 1933 Patna 19

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High Courts15 Mar 1932

Karu Mahto and Others Vs Emperor

Patna High Court · AIR 1932 Patna 244 : 139 Ind. Cas. 585

Penal Code, 1860 (IPC) — Section 147, 323, 325
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High Courts14 Mar 1932

Sawal Seth and Another Vs Emperor

Patna High Court · AIR 1933 Patna 144

Penal Code, 1860 (IPC) — Section 97
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High Courts11 Mar 1932

Jaduni Pande Vs Sheonandan Pande

Patna High Court · AIR 1933 Patna 31

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High Courts11 Mar 1932

Ramnath Mandal and Others Vs Atal Mandal and Others

Patna High Court · AIR 1933 Patna 128

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High Courts10 Mar 1932

Kedar Nath Goenka Vs Chandra Mauleshwar Prasad Singh

Patna High Court · AIR 1932 Patna 228

Court Fees Act, 1870 — Section 28, 4, 5
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High Courts09 Mar 1932

Hiralal Sarda and Others Vs Emperor

Patna High Court · AIR 1932 Patna 243

Criminal Procedure Code, 1898 (CrPC) — Section 120B, 193, 476
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High Courts04 Mar 1932

Kameshwar Singh Bahadur Vs Ramjiwan Sahu and Another

Patna High Court · AIR 1932 Patna 237 : 139 Ind. Cas. 127

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High Courts04 Mar 1932

Simon Lakra Vs Mt. Sugan Bakhla

Patna High Court · AIR 1932 Patna 345

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High Courts02 Mar 1932

Surajman Prasad Misra Vs Sadanand Misra and Others

Patna High Court · AIR 1932 Patna 346

Limitation Act, 1963 — Section 22(2)Negotiable Instruments Act, 1881 (NI) — Section 78
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High Courts02 Mar 1932

Muhammad Raza Vs Zamiruddin

Patna High Court · AIR 1932 Patna 355

Bengal Tenancy Act, 1885 — Section 148, 148(b1)
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High Courts01 Mar 1932

Mahabir Tewary and Another Vs Chhathu Tewary and Another

Patna High Court · AIR 1932 Patna 170(1)

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High Courts01 Mar 1932

Nageshwar Prasad Vs Jai Bahadur Singh

Patna High Court · AIR 1932 Patna 357

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts01 Mar 1932

Ram Prasad Gupta and Others Vs Ramkishun Prasad

Patna High Court · AIR 1932 Patna 177

Religious Endowments Act, 1863 — Section 14, 18
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