High Courts14 Dec 2007Allowed
Ramesh Prasad Bhagat Vs State of Bihar and Others
Patna High Court · (2007) 12 PAT CK 0024
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 2 of 85
High Courts14 Dec 2007Allowed
Rama Prasad Pathak Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 29
High Courts14 Dec 2007Allowed
Jai Kishun Rai and Others Vs Nandu Rai and Others
Patna High Court · (2008) 1 PLJR 266
High Courts14 Dec 2007
Mansoor Ansari Ashrafi Vs The Central Bank of India and Others
Patna High Court · (2008) 1 PLJR 405
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13
High Courts13 Dec 2007
Kaushal Kumar Vs The State of Bihar and Another
Patna High Court · (2008) 1 PLJR 767
Hindu Marriage Act, 1955 — Section 24, 25Penal Code, 1860 (IPC) — Section 498A
High Courts13 Dec 2007
Pro Agro Seeds Co. (P) Ltd. Vs The State of Bihar and Others
Patna High Court · (2007) 12 PAT CK 0029
High Courts13 Dec 2007Dismissed
Shatrudhan Mahto and Others Vs State of Bihar
Patna High Court · (2009) 3 PLJR 672
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482
High Courts13 Dec 2007Allowed
Bishwanath Sahani, Muni Lal Sahani and Sanichar Sahani Vs State of Bihar
Patna High Court · (2008) 56 BLJR 702
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 302, 34, 394, 412
High Courts13 Dec 2007Dismissed
M/s Pro Agro Seeds Co. (P) Ltd. Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 642
Bihar Finance Act, 1981 — Section 19, 19(1)
High Courts12 Dec 2007
Anita Anamika Vs Bhagalpur University and Others
Patna High Court · (2007) 12 PAT CK 0041
High Courts12 Dec 2007
The Food Corporation of India Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 52
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 5, 8
High Courts12 Dec 2007Dismissed
M/s Shri Gopal Bhagwan Das and Another Vs The Bihar State Text Book Publishing Corporation Limited and Others
Patna High Court · (2009) 2 PLJR 6
High Courts12 Dec 2007Dismissed
Pramod Chandra Munnu Vs The State of Bihar and Others
Patna High Court · (2007) 12 PAT CK 0021
High Courts12 Dec 2007Dismissed
Union of India and others Vs Central Administrative Tribunal and others
Patna High Court · (2009) 120 FLR 142 : (2008) 3 PLJR 354
High Courts11 Dec 2007Allowed
Munna Yadav and Others Vs The State of Bihar
Patna High Court · (2007) 12 PAT CK 0052
High Courts11 Dec 2007Dismissed
Azizul Hasan and Another Vs State of Bihar and Another
Patna High Court · (2008) 3 PLJR 587
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 423, 424
High Courts11 Dec 2007Dismissed
The State of Bihar and Others Vs Dr. Narendra Prasad Mishra
Patna High Court · (2007) 12 PAT CK 0025
Constitution of India, 1950 — Article 14
High Courts11 Dec 2007
Chandra Kant Singh Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 638
High Courts11 Dec 2007Allowed
Awadhesh Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 269
Constitution of India, 1950 — Article 14, 16
High Courts10 Dec 2007Allowed
Raghubansh Singh Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 278
Bihar Tenancy Act, 1885 — Section 23(4)