High Courts27 Sept 2019Allowed
Life Insurance Corporation Of India Through Its Chairman And Ors Vs Ashok Prasad
Patna High Court · (2019) 09 PAT CK 0182
Partnership Act, 1932 — Section 16, 16(1)(b)Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 29 of 77
High Courts27 Sept 2019Allowed
Panchanan Sharma And Ors Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0181
High Courts27 Sept 2019Dismissed
Vinay Bihari Singh @ Binay Bihari Singh Vs Union Of India Through The General Manager And Ors
Patna High Court · (2019) 09 PAT CK 0180
Constitution Of India, 1950 — Article 226
High Courts27 Sept 2019Disposed Of
Chanda Devi Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0179
High Courts27 Sept 2019Disposed Of
Deodhira Sanskrit Uchcha Vidyalaya Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0178
High Courts27 Sept 2019Disposed Of
Dr. Prabhakar Bhatt Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0177
High Courts27 Sept 2019Disposed Of
Prafulla Chandra Rai And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0176
High Courts26 Sept 2019Allowed
Narendra Prasad Vs State Of Bihar And Ors
Patna High Court · (2019) 4 PLJR 1092
Prevention Of Corruption Act, 1988 — Section 7, 13(2), 13(1)(D)Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 14, 17, 18, 24(2)
High Courts26 Sept 2019Dismissed
Bihari Sahni Vs State Of Bihar And Anr
Patna High Court · (2019) 09 PAT CK 0175
Code Of Criminal Procedure, 1973 — Section 378(4)Indian Penal Code, 1860 — Section 34, 201, 304B
High Courts26 Sept 2019Allowed/Disposed Of
Vyas Singh And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0174
High Courts26 Sept 2019Allowed
Gopal Prasad Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0172
Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 14(i), 14(ii), 14(iii), 14(iv), 17(23)(3), 18(3), 19(1)(a), 19(1)(b), 19(1)(c), 19(d)
High Courts26 Sept 2019Disposed Of
Mahanth Brahmadeopuri Chela Of Late Mahanth Shyam Nandan Puri @ Vijayanandpur Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0171
High Courts26 Sept 2019Disposed Of
Ratnesh Kumar Choudhary Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0170
High Courts26 Sept 2019Dismissed
Md. Musha Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0169
Family Courts Act, 1984 — Section 19(4)
High Courts26 Sept 2019Disposed Of
Ramdeo Sanskrit Prathmik Vidyalaya And Ors Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0168
High Courts26 Sept 2019Dismissed
Akhouri Gopal Vs State Of Bihar Through Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0167
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 14, 14(1), 14(I)(IV), 14(I)(V), 17, 17(1)Constitution Of India, 1950 — Article 226
High Courts26 Sept 2019Allowed
Darshana Singh And Anr Vs State Of Bihar And Anr
Patna High Court · (2019) 09 PAT CK 0166
Code Of Criminal Procedure, 1973 — Section 154(1), 154(3), 156(3), 173(3), 482Indian Penal Code, 1860 — Section 120B, 379, 405, 406, 420
High Courts25 Sept 2019Disposed Of
Prativa Rani Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0165
Code Of Criminal Procedure, 1973 — Section 173(8)
High Courts25 Sept 2019Allowed
Khushboo Gupta Vs Life Insurance Corporation Of India And Ors
Patna High Court · (2019) 09 PAT CK 0164
Hindu Widows' Remarriage Act, 1856 — Section 1, 2, 4, 4(1)(b), 6, 8, 11, 14, 19, 21, 22Insurance Act, 1938 — Section 38, 39, 39(6), 39(7), 44, 44(2)Code Of Civil Procedure, 1908 — Section 60, 60(1)(kb)
High Courts25 Sept 2019Disposed Of
Harendra Mahto And Ors Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0163