High Courts15 Oct 2019Disposed Of
Prema Kuer And Ors Vs State Of Bihar Through And Ors
Patna High Court · (2019) 10 PAT CK 0018
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 27 of 77
High Courts15 Oct 2019Partly Allowed
Devendra Prasad Singh Vs Union Of India Through Secretary
Patna High Court · (2019) 10 PAT CK 0017
Central Civil Services (Pension) Rules, 1972 — Rule 48, 48ACentral Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 16
High Courts15 Oct 2019Allowed
Managing Director And Anr Vs Manjaura Primary Agriculture Credit Society Ltd. And Ors
Patna High Court · (2019) 10 PAT CK 0016
High Courts15 Oct 2019Disposed Of
Sant Om Prakash Vs State Of Bihar Through And Ors
Patna High Court · (2019) 10 PAT CK 0015
Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 17
High Courts15 Oct 2019Partly Allowed
Managing Director Vs Jitf Urban Infrastructure Ltd. And Ors
Patna High Court · (2019) 10 PAT CK 0014
Environment Protection Act, 1986 — Section 3, 6, 25Municipal Solid Waste (Management And Handling) Rules, 2000 — Rule 3, 4, 5Constitution Of India, 1950 — Article 226
High Courts14 Oct 2019Disposed Of
Santi Kumari Vs State Of Bihar And Ors
Patna High Court · (2019) 10 PAT CK 0034
High Courts14 Oct 2019Allowed
Vijay Kumar Shrivastava Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 10 PAT CK 0033
High Courts14 Oct 2019Allowed
Ramjeet Baitha Vs State Of Bihar
Patna High Court · (2019) 10 PAT CK 0032
Indian penal Code, 1860 — Section 370, 374Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 134
High Courts14 Oct 2019Dismissed
Union Of India, Through And Ors Vs Kailash Prasad
Patna High Court · (2019) 10 PAT CK 0028
Indian Railway Commercial Manual, 1992 — Rule 229
High Courts14 Oct 2019Dismissed
Uma Shankar Rai Vs State Of Bihar Through And Ors
Patna High Court · (2019) 10 PAT CK 0027
High Courts14 Oct 2019Allowed
Dr. Deepak Kumar Vs State Of Bihar Through Home Secretary And Ors
Patna High Court · (2019) 10 PAT CK 0026
Arms Rules, 2016 — Rule 12, 25, 25(1)(b)
High Courts14 Oct 2019Dismissed
Minu Jamuar Vs D. A. V College And Ors
Patna High Court · (2019) 10 PAT CK 0025
Constitution Of India, 1950 — Article 12, 226Delhi Education Act, 1973 — Article 8(2)
High Courts14 Oct 2019Allowed
Razaur Rashid Jauhar Vs State Of Bihar Through And Ors
Patna High Court · (2019) 10 PAT CK 0013
High Courts14 Oct 2019Allowed
Union Of India Through The Secretary And Ors Vs Bhikhani Devi
Patna High Court · (2019) 10 PAT CK 0012
Constitution Of India, 1950 — Article 14
High Courts14 Oct 2019Dismissed
Raj Kumar Ram And Ors Vs Collector Purnea And Ors
Patna High Court · (2019) 10 PAT CK 0011
High Courts14 Oct 2019Disposed Of
Masud Ahmed @ Md. Masud Ahmad Vs State Of Bihar And Ors
Patna High Court · (2019) 10 PAT CK 0010
Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125
High Courts14 Oct 2019Disposed Of
Tarak Nath Roy Vs State Of Bihar And Ors
Patna High Court · (2019) 10 PAT CK 0009
High Courts01 Oct 2019
Lalu Kumar @ Lal Babu And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 10 PAT CK 0088
Constitution Of India, 1950 — Article 12, 15, 15(3), 39(e), 39(f), 45, 47Juvenile Justice (Care And Protection Of Children) Model Rules, 2016 — Rule 13, 13(6), 13(7), 13(8)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 1, 1(4), 2, 2(33), 2(61), 3, 3(xii), 4, 5, 6, 7, 8, 8(2), 8(3), 9, 10, 11, 12, 13, 13(2), 14, 14(1), 14(2), 14(3), 14(4), 14(5), 15, 15(1), 15(2), 17, 18, 18(1), 18(1)(a), 18(1)(b), 18(1)(c), 18(1)(d), 18(1)(e), 18(1)(f), 18(1)(g), (18(2), (18(2)(i), (18(2)(ii), (18(2)(iii), (18(2)(iv), (18(2)(v), 18(3), 19, 19(1), 19(1)(i), 19(1)(ii), 19(3), 19(4), 19(5), 20, 21, 22, 23, 39(2), 94, 101, 101(1), 101(2), 101(3), 101(4), 101(5), 110, 110(1)
High Courts01 Oct 2019Disposed Of
Mona Devi @ Monal Kumari And Ors Vs Abhishek Diwakar @ Sunni Diwakar And Ors
Patna High Court · (2019) 10 PAT CK 0024
Indian Succession Act, 1925 — Section 372, 384
High Courts01 Oct 2019Dismissed
Vijay Kumar Verma And Ors Vs Ramjiwan Rai And Ors
Patna High Court · (2019) 10 PAT CK 0023
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2