High Courts21 Oct 2019Dismissed
Gopal Jha Vs Union Of India Through And Ors
Patna High Court · (2019) 10 PAT CK 0060
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 25 of 77
High Courts21 Oct 2019Disposed Of
Baijnath Sah Vs State Of Bihar And Ors
Patna High Court · (2019) 10 PAT CK 0059
High Courts21 Oct 2019Disposed Of
Shesh Nath Ram Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 10 PAT CK 0058
High Courts21 Oct 2019Allowed
Vikash Ranjan Singh @ Golu Vs State Of Bihar
Patna High Court · (2019) 10 PAT CK 0057
Code Of Criminal Procedure, 1973 — Section 397, 401Arms Act, 1959 — Section 25(1b)a, 26, 35
High Courts21 Oct 2019Dismissed
Md. Shakiluddin Shahid Vs State Of Bihar And Ors
Patna High Court · (2019) 10 PAT CK 0056
High Courts18 Oct 2019Allowed
Bidya Bhushan Kumar And Ors Vs State Of Bihar Through And Ors
Patna High Court · (2019) 10 PAT CK 0089
High Courts18 Oct 2019Dismissed
Md. Ashraf Khan Vs Union Of India Through Secretary And Ors
Patna High Court · (2019) 4 PLJR 1018
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11, 14Constitution Of India, 1950 — Article 309
High Courts18 Oct 2019Dismissed
Chandra Kishore Kumar Vs Registrar General And Ors
Patna High Court · (2019) 10 PAT CK 0050
Constitution Of India, 1950 — Article 14, 15(4), 16, 16(1), 16(4), 330, 332
High Courts18 Oct 2019Dismissed
Arti Kumari Singh And Ors Vs Patna High Court And Ors
Patna High Court · (2019) 10 PAT CK 0047
Bihar Superior Judicial Service Rules, 1951 — Rule 5(b), 5(C), 16, 16(e)Constitution Of India, 1950 — Article 14, 15, 16, 226
High Courts18 Oct 2019Allowed
Union Of India Through The Secretary(Revenue) And Ors Vs Leela Devi And Ors
Patna High Court · (2019) 10 PAT CK 0045
Central Civil Services (Conduct) Rules, 1964 — Rule 3(I)(II)(III)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 15(II)Central Civil Services (Pension) Rules, 1972 — Rule 9
High Courts18 Oct 2019Partly Allowed
Vijayanand Puri Vs Deorani Devi And Ors
Patna High Court · (2019) 10 PAT CK 0044
Code Of Civil Procedure, 1973 — Section 115, 151, Order 17 Rule 17, Order 18 Rule 17, Order 17 Rule 18Constitution Of India, 1950 — Article 19(1)(a), 19(1)(g), 32, 32(2), 136, 226, 227
High Courts17 Oct 2019Allowed
Shiv Shankar Lal Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2020) 1 PLJR 209
Bihar General Provident Fund Rules, 1948 — Rule 14
High Courts17 Oct 2019Allowed/Disposed of
Amit Kumar Azad Vs State Of Bihar And Ors
Patna High Court · (2020) 1 PLJR 68
Constitution Of India, 1950 — Article 309Bihar Special Survey Honorarium Based Contractual Appointment Rules, 2019 — Rule 5
High Courts17 Oct 2019Dismissed
Ram Narayan Azad Vs Union Of India Through And Ors
Patna High Court · (2019) 10 PAT CK 0090
Constitution Of India, 1950 — Article 226
High Courts17 Oct 2019Allowed
Shankar Lal Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2019) 10 PAT CK 0055
Bihar General Provident Fund Rules, 1948 — Rule 14
High Courts17 Oct 2019Dismissed
Barhu Prasad And Ors Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2020) 1 PLJR 216
High Courts17 Oct 2019Dismissed
Ashok Prasad Sah Vs Most. Shanti Devi And Ors
Patna High Court · (2019) 10 PAT CK 0053
High Courts17 Oct 2019Allowed
Dr. (Mrs.) Pratima Modi Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2020) 1 PLJR 451
Constitution Vide Constitution (Forty-Fourth Amendment) Act, 1978 — Section 43(c)Bihar Government Servant (Classification, Control And Appeal) Rules, 2005 — Rule 17Bihar Pension Rules, 1950 — Rule 27, 43B, 43(C)
High Courts17 Oct 2019Dismissed
Shahid Ahmad Vs State Of Bihar Through The Chief Secretary
Patna High Court · (2019) 10 PAT CK 0049
High Courts17 Oct 2019Disposed Of
Sanjay Kumar And Ors Vs Union Of India Through And Ors
Patna High Court · (2019) 10 PAT CK 0048