High Courts16 Oct 2019Dismissed

Chandan Chaudhry Vs State Of Bihar

Patna High Court · (2019) 10 PAT CK 0030

Indian Penal Code, 1860 — Section 34, 307, 326, 341, 447Code Of Criminal Procedure, 1973 — Section 162, 313, 428Evidence Act, 1872 — Section 9, 114, 134