High Courts23 Oct 2019Allowed
Lalan Kumar Sharma Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2020) 1 PLJR 185
Bihar Government Servant (Classification, Control And Appeal) Rules, 2005 — Rule 7(c)(5), 17
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 24 of 77
High Courts23 Oct 2019Allowed
Md Abrar Ahmad Khan Vs State Of Bihar And Ors
Patna High Court · (2019) 4 PLJR 1265
Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 14(i), 14(ii), 14(iii), 14(iv), 14(v), 14(vi), 14(vii), 14(viii), 14(ix), 14(x), 14(xi), 17, 17(23)(ii), 18, 18(1), 18(2), 18(3), 18(5), 18(6), 19
High Courts23 Oct 2019Partly Allowed
Union Of India Through The General Manager And Ors Vs Punit
Patna High Court · (2019) 10 PAT CK 0092
High Courts23 Oct 2019Disposed Of
Chandra Kant Kumar And Ors Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 10 PAT CK 0068
Constitution Of India, 1950 — Article 21Bihar Prison Manual, 2012 — Rule 481, 481(1), 529Indian Penal Code, 1860 — Section 34, 302, 376
High Courts23 Oct 2019Allowed
Neyaz Ansari Vs State Of Bihar
Patna High Court · (2019) 10 PAT CK 0067
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 107, 302, 304, 304A, 304B, 306, 436, 498ACode Of Criminal Procedure, 1973 — Section 313, 354(1), 374, 386, 386(b), 386(b)(i)
High Courts22 Oct 2019Allowed
Union Of India Through And Ors Vs Manisha Kumari
Patna High Court · (2019) 10 PAT CK 0094
Constitution Of India, 1950 — Article 335
High Courts22 Oct 2019Allowed
Dropadi Devi @ Dropati Devi And Ors Vs State Of Bihar Through And Ors
Patna High Court · (2019) 10 PAT CK 0091
Bihar Government Servant (Classification, Control And Appeal) Rules, 2005 — Rule 17, 18
High Courts22 Oct 2019Disposed Of
Shivdani Prasad Vs State Of Bihar Through And Ors
Patna High Court · (2019) 10 PAT CK 0073
High Courts22 Oct 2019Dismissed
Ajay Kumar And Ors Vs State Of Bihar, Through And Ors
Patna High Court · (2019) 10 PAT CK 0072
Indian Penal Code, 1860 — Section 34, 406, 420Constitution Of India, 1950 — Article 226, 227
High Courts22 Oct 2019Disposed Of
Binay Singh Son Of Bijay Kumar Singh Vs Union Of India Through The Secretary And Ors
Patna High Court · (2019) 10 PAT CK 0070
High Courts22 Oct 2019Disposed Of
Hoshila Prasad Tiwari Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 10 PAT CK 0066
High Courts22 Oct 2019Disposed Of
Rajnish Thakur Vs State Of Bihar Through Secretary And Ors
Patna High Court · (2019) 10 PAT CK 0065
Constitution Of India, 1950 — Article 226
High Courts21 Oct 2019Allowed
M/S. Kankanady Homeo Hall Vs State Of Bihar Through Director And Ors
Patna High Court · (2019) 4 PLJR 1163
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 172, 173, 174, 175, 176, 177, 178, 179, 180, 181, 182, 183, 184, 185, 186, 187, 188, 276Code Of Criminal Procedure, 1973 — Section 155, 155(2), 155(4), 195(1)(a)(i)
High Courts21 Oct 2019Allowed
Santosh Paswan And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 10 PAT CK 0095
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 52A(1)Narcotic Drugs And Psychotropic Substances (Amendment) Act, 2014 — Section 52A, 52A(1), 52A(2), 52A(2)(c), 52A(3), 52A(4), 53Code Of Criminal Procedure, 1973 — Section 313
High Courts21 Oct 2019Dismissed
Ashok Kumar Singh Vs State Of Bihar Through The Deputy Inspector General Of Police And Ors
Patna High Court · (2019) 10 PAT CK 0071
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 120B, 406, 419, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 173(2)
High Courts21 Oct 2019Allowed
Arvind Kumar Sinha Vs Union Of India Through The Chairman And Ors
Patna High Court · (2019) 10 PAT CK 0069
High Courts21 Oct 2019Dismissed
Bihar College Of Pharmacy Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 10 PAT CK 0064
Industrial Dispute Act, 1947 — Section 2(j), 2(s), 10, 33(c)(2)
High Courts21 Oct 2019Disposed Of
Md. Arif Miya @ Arif Hussain Vs State Of Bihar And
Patna High Court · (2019) 10 PAT CK 0063
Code Of Criminal Procedure, 1973 — Section 164
High Courts21 Oct 2019Dismissed
Ramashraya And Ors Vs State Of Bihar
Patna High Court · (2019) 10 PAT CK 0062
Code Of Criminal Procedure, 1973 — Section 107, 145, 207, 313, 374(2)Indian Penal Code, 1860 — Section 34, 141, 147, 148, 149, 302, 306, 307, 323, 328Arms Act, 1959 — Section 27
High Courts21 Oct 2019Allowed
Nunu Singh Vs Chairman -Cum- Managing Director And Ors
Patna High Court · (2019) 10 PAT CK 0061