High Courts05 Nov 2019Disposed Of
Krishna Kumar Prasad Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0048
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 22 of 77
High Courts05 Nov 2019Disposed Of
Ravindra Kumar Gupta Vs Union Of India Through The Secretary And Ors
Patna High Court · (2019) 11 PAT CK 0024
High Courts05 Nov 2019Allowed
Md. Jamal Akhtar @ Jamal Akhtar Vs State Of Bihar, Through The Principal Secretary And Ors
Patna High Court · (2020) 1 PLJR 203
Indian Penal Code, 1860 — Section 188, 353Code Of Criminal Procedure, 1973 — Section 195(1)(a)
High Courts05 Nov 2019Dismissed
Uma Shankar Rai Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 11 PAT CK 0018
Constitution Of India, 1950 — Article 21, 226, 227Indian Penal Code, 1860 — Section 34, 376, 420, 467, 480Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Nov 2019Disposed Of
Shrawan Kumar Vs State Of Bihar Through The Director General Of Police And Ors
Patna High Court · (2019) 11 PAT CK 0017
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 307Arms Act, 1959 — Section 27
High Courts05 Nov 2019Dismissed
Poonam Kumari And Ors Vs State Of Bihar Through And Ors
Patna High Court · (2019) 4 PLJR 1196
Constitution Of India, 1950 — Article 309Bihar Nurse Cadre rules, 2019 — Rule 6(2)
High Courts05 Nov 2019Dismissed
Madan Kumar Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2020) 1 PLJR 206
High Courts05 Nov 2019Dismissed
Nageshwar Prasad Singh Vs Union Of India Through Director And Ors
Patna High Court · (2019) 11 PAT CK 0008
High Courts05 Nov 2019Disposed Of
Arvind Kumar Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0004
High Courts04 Nov 2019Allowed
Rakesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0077
High Courts04 Nov 2019Disposed Of
M/S. National Spot Exchange Limited And Ors Vs State Of Bihar Through The Law Secretary And Ors
Patna High Court · (2019) 11 PAT CK 0075
Constitution Of India, 1950 — Article 226, 227Negotiable Instruments Act, 1881 — Section 138, 141, 142, 142A, 142(1), 142(2)
High Courts04 Nov 2019Disposed Of
Sakendra Yadav Vs State Of Bihar Through The Director General Of Police And Ors
Patna High Court · (2019) 11 PAT CK 0066
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 83, 173(2)
High Courts04 Nov 2019Disposed Of
M/S. National Spot Exchange Limited Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0065
Constitution Of India, 1950 — Article 226, 227
High Courts04 Nov 2019Disposed Of
Nisar Ahmed @ Nesar Ahmed Vs Shabnam Khatoon And Ors
Patna High Court · (2019) 11 PAT CK 0062
Code Of Criminal Procedure, 1973 — Section 125Family Courts Act, 1984 — Section 19(4)
High Courts04 Nov 2019Allowed
Ram Pukar Jha And Anr Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0060
Code Of Criminal Procedure, 1973 — Section 107, 144, 145, 146(1)
High Courts04 Nov 2019Disposed Of
Ramesh Mishra Vs State Of Bihar
Patna High Court · (2019) 4 PLJR 1145
Indian Penal Code, 1860 — Section 342, 354, 376, 448, 511Code Of Criminal Procedure, 1973 — Section 313
High Courts04 Nov 2019Dismissed
Sunita Kumari Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0049
High Courts04 Nov 2019Disposed Of
Ajay Kumar Akela Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0045
High Courts04 Nov 2019Dismissed
Hari Yadav Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0036
High Courts04 Nov 2019Disposed Of
Shakuntala Devi Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2019) 11 PAT CK 0026