High Courts07 Nov 2019Disposed Of
Suraj Ram Vs State Of Bihar
Patna High Court · (2019) 11 PAT CK 0016
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 279, 304A
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 21 of 77
High Courts06 Nov 2019Dismissed
Md. Hasim Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0069
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 379, 448Code Of Criminal Procedure, 1973 — Section 482
High Courts06 Nov 2019Allowed
Vikas Kumar @ Vikas Kumar Pandey And Anr Vs State Of Bihar, Principal Secretary And Ors
Patna High Court · (2019) 11 PAT CK 0068
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 34, 114, 120B, 379, 382, 387, 406, 420, 467, 504, 506Code Of Criminal Procedure, 1973 — Section 154, 154(1), 154(3), 156(3), 482
High Courts06 Nov 2019Allowed
Dr. Mohd. Khalil Ansari Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0051
Bihar Pension Rules, 1950 — Rule 46A
High Courts06 Nov 2019Allowed
Malti Singh W/O Late Ratan Kumar Singh And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0044
Bihar Pension Rules, 1950 — Rule 43(b)Bihar Government Servants (Classification Control And Appeal) Rules, 2005 — Rule 18(1), 18(2)
High Courts06 Nov 2019Disposed Of
Soni Devi Vs State Of Bihar Through And Ors
Patna High Court · (2019) 4 PLJR 1252
High Courts06 Nov 2019Allowed
Sushil Kumar Vs State Of Bihar Through And Ors
Patna High Court · (2019) 4 PLJR 1143
Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts06 Nov 2019Allowed
Bachchu Ram Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 4 PLJR 1140
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 34, 188, 406, 420Legal Services Authorities Act, 1987 — Section 22E(5)
High Courts06 Nov 2019Allowed
Nitya Nand Mandal And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0012
Indian Penal Code, 1860 — Section 363, 366A, 370, 376Code Of Criminal Procedure, 1973 — Section 205, 273, 302, 313, 317, 428
High Courts06 Nov 2019Dismissed
Chandra Shekhar Prasad Vs Union Of India Through The Secretary And Ors
Patna High Court · (2019) 11 PAT CK 0011
High Courts06 Nov 2019Allowed
Tej Narayan Choudhary Block Office Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 4 PLJR 1042
High Courts06 Nov 2019Disposed Of
Pushpa Kumari Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0006
High Courts06 Nov 2019Dismissed
Kanchan Kumari Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 11 PAT CK 0005
High Courts05 Nov 2019Disposed Of
Akhil Bhartiya Adhivakta Jagran Samiti Through Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0078
Bihar Registration Society Rules, 1965 — Rule 5
High Courts05 Nov 2019Disposed Of
Gulab Devi And Ors Vs Dharma Nath Thakur And Ors
Patna High Court · (2019) 11 PAT CK 0063
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 1
High Courts05 Nov 2019Allowed
Kamini Singh And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0061
Bihar Police Manual, 1978 — Rule 286Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 61, 62, 63, 64, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81, 82, 82(v), 83, 84, 85, 86, 87, 88, 89, 90, 167, 167(3), 439, 482
High Courts05 Nov 2019Allowed
Umesh Sah Vs State Of Bihar
Patna High Court · (2019) 11 PAT CK 0059
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)B, 35, 52A, 52A(2), 52A(2)(c), 52A(3), 52A(4), 53, 54, 55Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts05 Nov 2019Dismissed
Vinay Mahto And Ors Vs State Of Bihar
Patna High Court · (2019) 11 PAT CK 0057
Patna High Courts Rules, 1916 — Rule 8Indian Penal Code, 1860 — Section 148, 149, 323Code Of Criminal Procedure, 1973 — Section 389(1), 389(3)
High Courts05 Nov 2019Allowed
Estabul @ Estab Vs State Of Bihar
Patna High Court · (2019) 11 PAT CK 0056
Indian Penal Code, 1860 — Section 489(B), 489(C)Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts05 Nov 2019Dismissed
Pappu Yadav @ Pappu Kumar Yadav Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0053
Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 161