COURT ARCHIVE

Patna High Court judgments, 2019

1,524 judgments · page 20 of 77

High Courts08 Nov 2019Dismissed

Ram Bahadur Singh Vs State Of Bihar Through And Ors

Patna High Court · (2019) 11 PAT CK 0074

Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 34, 379, 420Code Of Criminal Procedure, 1973 — Section 397, 401, 482

High Courts08 Nov 2019Dismissed

Awadhesh Kumar Singh Vs State Of Bihar Through And Ors

Patna High Court · (2019) 11 PAT CK 0073

Code Of Criminal Procedure, 1973 — Section 173(2)

High Courts08 Nov 2019Dismissed

Ratan Ray Vs State Of Bihar Through And Ors

Patna High Court · (2019) 11 PAT CK 0072

Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1959 — Section 27

High Courts08 Nov 2019Disposed Of

Sumitra Devi Vs State Of Bihar Through And Ors

Patna High Court · (2019) 11 PAT CK 0071

Indian Penal Code, 1860 — Section 34, 406, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 173(2)

High Courts08 Nov 2019Dismissed

Manoj Kumar Singh Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 11 PAT CK 0070

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 36, 154(1), 154(3), 156(3), 190, 200, 482

High Courts08 Nov 2019Disposed Of

Manoj Chaudhary @ Manoj Kumar Chaudhary Vs State Of Bihar And Anr

Patna High Court · (2019) 11 PAT CK 0052

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 452Code Of Criminal Procedure, 1973 — Section 311, 313Evidence Act, 1872 — Section 33

High Courts08 Nov 2019Disposed Of

Vijay Kumar Vs State Of Bihar And Ors

Patna High Court · (2019) 11 PAT CK 0047

High Courts08 Nov 2019Disposed Of

Mahesh Pandit Vs Samastipur Kshetriya Gramin Bank

Patna High Court · (2019) 11 PAT CK 0046

High Courts08 Nov 2019Dismissed

Jai Prakash Singh Vs Uttar Bihar Kshetriya Gramin Bank And Ors

Patna High Court · (2019) 11 PAT CK 0043

High Courts08 Nov 2019Allowed

Md. Isteyak Vs State Of Bihar

Patna High Court · (2019) 11 PAT CK 0015

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341Arms Act, 1959 — Section 27Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 24

High Courts07 Nov 2019Allowed

Anand Mishra And Anr Vs State Of Bihar Through Principal Secretary And Ors

Patna High Court · (2019) 11 PAT CK 0067

Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 114, 120B, 323, 379, 395, 406, 420, 467, 468, 504, 506Code Of Criminal Procedure, 1973 — Section 154(1), 154(3), 156(3), 190, 200, 482

High Courts07 Nov 2019Dismissed

Sahabuddin Khan Vs State Of Bihar

Patna High Court · (2019) 11 PAT CK 0055

Indian Penal Code, 1860 — Section 366, 376Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 138, 146

High Courts07 Nov 2019Dismissed

Vinod Chandra Thakur Vs State Of Bihar And Ors

Patna High Court · (2019) 11 PAT CK 0054

Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313

High Courts07 Nov 2019Dismissed

Dr. Prabhat Kumar Sharma Vs State Of Bihar And Ors

Patna High Court · (2019) 11 PAT CK 0050

Constitution Of India, 1950 — Article 226Bihar Health Service Appointment And Service Condition Rules, 2013 — Rule 13Bihar Health Service (Appointment And Service Condition) (Amendment) Rules, 2019 — Rule 13

High Courts07 Nov 2019Allowed

Nakul Kumar Singh Vs State Of Bihar And Ors And Ors

Patna High Court · (2019) 11 PAT CK 0042

High Courts07 Nov 2019Dismissed

Jai Prakash Ram Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 11 PAT CK 0041

High Courts07 Nov 2019Disposed Of

Ram Nagina Prasad Vs Central Bank Of India Through And Ors

Patna High Court · (2019) 11 PAT CK 0040

High Courts07 Nov 2019Dismissed

Pawan Kumar Sharma Vs Madhya Bihar Gramin Bank Through And Ors

Patna High Court · (2019) 11 PAT CK 0038

Constitution Of India, 1950 — Article 226

High Courts07 Nov 2019Dismissed

Sharda Kumari Vs State Of Bihar And Ors

Patna High Court · (2019) 11 PAT CK 0037

High Courts07 Nov 2019Disposed Of

Gauri Shanker Prasad Singh And Anr Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 11 PAT CK 0023