High Courts20 Nov 2019Disposed Of

Md. Anwar Vs State Of Bihar

Patna High Court · (2019) 11 PAT CK 0103

Indian Penal Code, 1860 — Section 34, 120B, 414, 428, 467, 468Code Of Criminal Procedure, 1973 — Section 438(2)Prevention Of Cruelty To Animals Act, 1960 — Section 11
High Courts20 Nov 2019Disposed Of

Rupesh Kumar Vs State Of Bihar And Anr

Patna High Court · (2019) 11 PAT CK 0102

Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Nov 2019Dismissed

Shivam Kumar Vs State Of Bihar

Patna High Court · (2019) 11 PAT CK 0098

Indian Penal Code, 1860 — Section 376Information Technology Act, 2000 — Section 66(A)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 8