High Courts22 Nov 2019Dismissed

Sattan Mahto Vs State Of Bihar

Patna High Court · (2019) 11 PAT CK 0111

Indian Penal Code, 1860 — Section 272, 273, 420Excise Act, 1958 — Section 47, 47AArms Act, 1959 — Section 25(1B)(a), 26, 26(1)