High Courts15 Nov 2019Dismissed

Yogendra Paswan Vs State Of Bihar Through And Ors

Patna High Court · (2019) 11 PAT CK 0089

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 468Code Of Criminal Procedure, 1973 — Section 36, 154, 154(3), 156(3), 200, 482