High Courts25 Nov 2019Dismissed

Praveen Anand Vs Asst. General Manager And Anr

Patna High Court · (2019) 11 PAT CK 0127

National Legal Services Authority (Lok Adalats) Regulations, 2009 — Regulation 17Constitution Of India, 1950 — Article 226, 227Debts Recovery Tribunal (Procedure) Rules, 1993 — Rule 18, 20