COURT ARCHIVE

Patna High Court judgments, 2019

1,524 judgments · page 35 of 77

High Courts11 Sept 2019Allowed

Rahul Kumar Pandey Vs State Of Bihar And Anr

Patna High Court · (2019) 09 PAT CK 0057

Indian Penal Code, 1860 — Section 34, 120B, 420, 447, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 154, 156(3), 190, 482Constitution Of India, 1950 — Article 226, 227

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High Courts11 Sept 2019Disposed Off

Coordination Committee Of Three Association Vs State Of Bihar And Anr

Patna High Court · (2019) 09 PAT CK 0056

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High Courts11 Sept 2019Disposed Off

Co-Ordination Committee Of Three Association Of Lawyers Vs State Of Bihar And Anr

Patna High Court · (2019) 09 PAT CK 0055

Constitution Of India, 1950 — Article 226, 227Advocates Act, 1961 — Section 34

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High Courts11 Sept 2019Allowed

National Highway Authority Of India Vs Harinarayan Sahu And Ors

Patna High Court · (2019) 09 PAT CK 0054

Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 34Civil Courts Act, 1977 — Section 18Code Of Criminal Procedure, 1973 — Section 15

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High Courts09 Sept 2019Dismissed

Kamal Lata Singh Vs State Of Bihar Through And Ors

Patna High Court · (2019) 09 PAT CK 0061

Constitution Of India, 1950 — Article 226

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High Courts09 Sept 2019Disposed Off

Sikandar Prasad @ Sikandar Yadav Vs State Of Bihar Through And Ors

Patna High Court · (2019) 09 PAT CK 0060

Indian Penal Code, 1860 — Section 302, 376DCode Of Criminal Procedure, 1973 — Section 173(2)Constitution Of India, 1950 — Article 226

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High Courts09 Sept 2019Dismissed

Ram Kishore Ishwar Vs State Of Bihar Through And Ors

Patna High Court · (2019) 09 PAT CK 0053

Indian Penal Code, 1860 — Section 120B, 134, 166, 166A, 168, 323, 504Code Of Criminal Procedure, 1973 — Section 154, 154(1), 154(3), 156, 156(3), 173, 190, 202Constitution Of India, 1950 — Article 226, 227

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High Courts09 Sept 2019Disposed Off