High Courts04 Sept 2019Dismissed
Kishor Prasad Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0021
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 37 of 77
High Courts04 Sept 2019Allowed
Rajesh Kumar Vs State Of Bihar Through And Ors
Patna High Court · (2019) 4 PLJR 369
Delhi High Court Establishment (Appointment And Conditions Of Service) Rules, 1972 — Rule 7Bihar Civil Court Staff (Class III And IV) Rules, 2009 — Rule 9(6), 10Constitution Of India, — Article 14, 16, 235
High Courts04 Sept 2019Dismissed
Ashwini Kumar Vs Union Of India Through And Ors
Patna High Court · (2019) 09 PAT CK 0019
High Courts04 Sept 2019Disposed Off
Prakash Kumar Thakur Vs B.N. Mandal University Through And Ors
Patna High Court · (2019) 09 PAT CK 0018
High Courts03 Sept 2019Dismissed
Jitendra Singh Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0017
Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 451Constitution Of India, — Article 226, 227
High Courts03 Sept 2019Disposed Off
Shiv Kumar Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0016
Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 9(1)(a)(c), 9(3)
High Courts03 Sept 2019Disposed Off
Santosh Kumar Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0015
High Courts03 Sept 2019Disposed Off
Chairman Bajaj Allianz General Insurance Company Ltd Vs Julekha
Patna High Court · (2019) 09 PAT CK 0014
Motor Vehicle Act, 1988 — Section 173
High Courts03 Sept 2019Disposed Off
Branch Manager Vs Kusum Devi And Ors
Patna High Court · (2019) 09 PAT CK 0005
Motor Vehicles Act, 1988 — Section 166, 173
High Courts02 Sept 2019Allowed
Md. Hasib @ Md. Hasibur Rahman Vs State Of Bihar And Anr
Patna High Court · (2019) 4 PLJR 322
Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 53, 68(1)Bihar Juvenile Justice (Care Of Protection Of Children) Rules, 2003 — Rule 22(5)Juvenile Justice Care And Protection Of Children Rules, 2007 — Rule 12(3)
High Courts02 Sept 2019Disposed Of
Chandrawati Devi And Ors Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2019) 4 PLJR 985
High Courts02 Sept 2019Dismissed
Md. Saddam Vs State Of Bihar Through Principal And Ors
Patna High Court · (2019) 09 PAT CK 0013
Indian Penal Code, 1860 — Section 376
High Courts02 Sept 2019Dismissed
Manish Kumar Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0012
Constitution Of India, — Article 226, 227
High Courts02 Sept 2019Dismissed
Vidya Bhushan Prasad Vs Union Of India Through Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0011
High Courts02 Sept 2019Disposed Off
Ganauri Paswan Vs Bihar State Power Holding Company Ltd. And Ors
Patna High Court · (2019) 09 PAT CK 0010
High Courts02 Sept 2019Allowed
Rashmi Kumari Vs State Of Bihar And Anr
Patna High Court · (2019) 09 PAT CK 0009
Indian Penal Code, 1860 — Section 34, 494, 498(A)Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Sept 2019Dismissed
Divisional Manager And Anr Vs Urmila Devi And Ors
Patna High Court · (2019) 09 PAT CK 0008
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304A
High Courts02 Sept 2019Disposed Off
Yogendra Singh Vs Gorakhnath Singh And Ors
Patna High Court · (2019) 09 PAT CK 0007
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts02 Sept 2019Disposed Off
New India Assurance Co. Ltd Vs Kanchan Bhaga And Ors
Patna High Court · (2019) 09 PAT CK 0006
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304A, 338
High Courts02 Sept 2019Dismissed
Md. Shahid Aqubal Vs Rahat Tabassum And Anr
Patna High Court · (2019) 09 PAT CK 0004
Family Courts Act, 1984 — Section 19(4)