High Courts05 Aug 2019Disposed Of
Rajeshwar Singh And Ors Vs State Of Bihar And Anr
Patna High Court · (2019) 4 PLJR 215
Code Of Criminal Procedure, 1973 — Section 228(1), 379, 401Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 448, 504
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 44 of 77
High Courts05 Aug 2019Disposed Of
Pinki Jha @ Pinki Kumari Vs Deepak Kumar Jha @ Gulshan
Patna High Court · (2019) 4 PLJR 943
Contempt Of Courts Act, 1971 — Section 2(c)Code Of Civil Procedure, 1908 — Section 24
High Courts05 Aug 2019Dismissed
Mojahir Gaddi @ Mozahir Hussain Vs State Of Bihar
Patna High Court · (2019) 4 PLJR 163
Code Of Criminal Procedure, 1973 — Section 173, 320, 482Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324, 341, 504
High Courts05 Aug 2019Dismissed
Deepak Chaubey @ Deepak Kumar Chaubey Vs State Of Bihar And Ors
Patna High Court · (2019) 4 PLJR 216
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts02 Aug 2019Dismissed
Zainul And Ors Vs State Of Bihar And Anr
Patna High Court · (2019) 4 PLJR 1
Indian Penal Code, 1860 — Section 34, 302, 307, 326, 448Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Explosive Substances Act, 1908 — Section 3, 4
High Courts02 Aug 2019Allowed
Bhola Tiwary Vs State Of Bihar
Patna High Court · (2019) 3 PLJR 1201
Code Of Criminal Procedure, 1973 — Section 164, 205, 273, 313, 317(b)Indian Penal Code, 1860 — Section 373, 376(H)Protection Of Children From Sexual Offences Act, 2012 — Section 6, 33(2), 33(3), 33(4), 33(6), 36
High Courts01 Aug 2019Dismissed
Hasaruddin Mian And Ors Vs State Of Bihar
Patna High Court · (2019) 4 PLJR 129
Indian Penal Code, 1860 — Section 307, 341Code Of Criminal Procedure, 1973 — Section 145, 313
High Courts31 Jul 2019Disposed Of
Prafulla Kumar Vs Bank Of India A Body And Ors
Patna High Court · (2019) 07 PAT CK 0343
High Courts31 Jul 2019Allowed
Prem Chauhan Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0339
High Courts31 Jul 2019Dismissed
Heena Khatoon @ Bibi Heena Khatoon Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0325
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 379, 380
High Courts31 Jul 2019Allowed
Liladhar Choudhary And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0323
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 504Arms Act, 1959 — Section 27, 27(ii)Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts31 Jul 2019Dismissed
State Of Bihar And Ors Vs Anit Kumar Singh And Ors
Patna High Court · (2019) 07 PAT CK 0274
High Courts30 Jul 2019Allowed
Mayor Nagar Nigam And Ors Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0332
Constitution Of India, 1950 — Article 14, 16
High Courts30 Jul 2019Dismissed
Firoz Ansari Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0331
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 380, 427Limitation Act, 1963 — Section 5
High Courts30 Jul 2019Allowed
Pappu Singh Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0326
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts30 Jul 2019Disposed Of
Tribhuan Ram Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0324
Indian Penal Code, 1860 — Section 34, 302, 323Code Of Criminal Procedure, 1973 — Section 313
High Courts30 Jul 2019Allowed
Brano Infocom (P) Limited And Anr Vs Government Of India Through The Ministry And Ors
Patna High Court · (2019) 07 PAT CK 0320
Customs Act, 1962 — Section 129(A)
High Courts30 Jul 2019Allowed
M/S Jai Gurudev Agencies Estate And Anr Vs Government Of India Through And Ors
Patna High Court · (2019) 07 PAT CK 0319
Customs Act, 1962 — Section 129(A)
High Courts30 Jul 2019Dismissed
Jai Prakash University Chapra Through And Ors Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0298
Bihar State Universities Act, 1976 — Section 35
High Courts30 Jul 2019Allowed
Vaishali Enterprises Represented Through And Ors Vs Indian Railway Through Its Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0295
Arbitration And Conciliation Act, 1996 — Section 11