High Courts12 Jul 2019Dismissed

Pyari Devi Vs State Of Bihar And Ors

Patna High Court · (2019) 07 PAT CK 0222

Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 378(4)Indian Penal Code, 1860 — Section 406, 418
High Courts11 Jul 2019Dismissed

Vinod Kumar Vs Madhumita

Patna High Court · (2019) 07 PAT CK 0254

Constitution Of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13(i)(ia), 13(i)(ib), 13(i)(1A)(ii)