High Courts17 Dec 2019Disposed Of
Khurshida Khatoon Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0216
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 3 of 77
High Courts17 Dec 2019Disposed Of
Dinesh Mehta And Ors Vs Raghunath Yadav And Ors
Patna High Court · (2019) 12 PAT CK 0215
High Courts17 Dec 2019Disposed Of
Sk. Manjur @ Shekh Manzur And Anr Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0214
Bihar Mutation Rules, 2012 — Rule 5(2)(6)Bihar Land Mutation Act, 2011 — Section 5
High Courts17 Dec 2019Disposed Of
Manju Singh Vs State Of Bihar Through And Ors
Patna High Court · (2019) 12 PAT CK 0213
High Courts17 Dec 2019Disposed Of
Shambhu Kumar And Ors Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0212
High Courts17 Dec 2019Dismissed
Yogendra Prasad Singh Vs State Of Bihar And Anr
Patna High Court · (2019) 12 PAT CK 0205
Code Of Criminal Procedure, 1973 — Section 125Family Courts Act, 1984 — Section 19(4)
High Courts17 Dec 2019Dismissed
Sudama Kumar @ Sudama Prasad Yadav Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0204
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(s), 14(A)(2), 18Indian Penal Code, 1860 — Section 34, 308, 323, 324, 341, 504
High Courts17 Dec 2019Dismissed
Babu Lal Yadav @ Babu Lal Prasad Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0203
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts17 Dec 2019Allowed
Anmol Kumar @ Anmol Singh Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0184
Indian Penal Code, 1860 — Section 414Arms Act, 1959 — Section 25(1)(b)(a), 26Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts17 Dec 2019Disposed Of
Ramjit Ray And Ors Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0163
High Courts17 Dec 2019Disposed Of
Rabinder Mishra Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0162
High Courts17 Dec 2019Disposed Of
Jitendra Kumar Vs State Of Bihar, Through The Commissioner And Ors
Patna High Court · (2019) 12 PAT CK 0161
High Courts16 Dec 2019Allowed
Dharmendra Kumar Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0283
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts16 Dec 2019Disposed Of
Pratik Kumar Vs State Of Bihar Through The Principle Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0282
Indian Penal Code, 1860 — Section 34, 272, 273, 420Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts16 Dec 2019Disposed Of
Dashrath Sharma Vs State Of Bihar Through And Ors
Patna High Court · (2019) 12 PAT CK 0281
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38(i)
High Courts16 Dec 2019Disposed Of
Santosh Kumar Vs State Of Bihar Through The Principal And Ors
Patna High Court · (2019) 12 PAT CK 0280
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts16 Dec 2019Disposed Of
Singheshwari Yadav @ Sinheshwari Yadav Vs State Of Bihar Through And Ors
Patna High Court · (2019) 12 PAT CK 0279
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts16 Dec 2019Disposed Of
Pankaj Kumar Yadav @ Pankaj Kumar Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0278
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts16 Dec 2019Dismissed
Rajiv Kumar Sinha Vs State Of Bihar And Anr
Patna High Court · (2019) 12 PAT CK 0269
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts16 Dec 2019Disposed Of
Ram Pravesh Singh Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0263
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 16(3)