High Courts16 Dec 2019Disposed Of
Vikash Kumar Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0256
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 27
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 4 of 77
High Courts16 Dec 2019Dismissed
Mahendra Ram Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0255
Indian Penal Code, 1860 — Section 302, 306
High Courts16 Dec 2019Disposed Of
Ashutosh @ Gollu Yadav Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0254
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 38(i)
High Courts16 Dec 2019Disposed Of
Shyam Nandan Yadav @ Shyam Nandan Prasad Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0253
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)
High Courts16 Dec 2019Disposed Of
Vishal Kumar Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0252
Indian Penal Code, 1860 — Section 34, 120B, 414Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)
High Courts16 Dec 2019Disposed Of
Om Prakash Gupta Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0250
Legal Services Authorities Act, 1987 — Section 21
High Courts16 Dec 2019Dismissed
Shanti Devi Vs Bhola Ray
Patna High Court · (2019) 12 PAT CK 0237
Bihar Panchayat Raj Act, 2006 — Section 110, 111
High Courts16 Dec 2019Disposed Of
Sanjay Sada Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0211
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts16 Dec 2019Disposed Of
Leelawati Devi Vs State Of Bihar Through The Commissioner
Patna High Court · (2019) 12 PAT CK 0193
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts16 Dec 2019Disposed Of
Vijay Mahto Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0192
High Courts16 Dec 2019Disposed Of
Narendra Prasad @ Narendra Prasad Adhivakta Vs State Of Bihar Through Secretary Of Excise Department And Ors
Patna High Court · (2019) 12 PAT CK 0191
Bihar Prohibition And Excise Act, 2016 — Section 30, 30(a), 38(1), 41
High Courts16 Dec 2019Disposed Of
Rajeev Kamal Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0190
High Courts16 Dec 2019Disposed Of
Gautam Kumar @ Gautam Kumar Jha Vs State Of Bihar Through The Principal And Ors
Patna High Court · (2019) 12 PAT CK 0189
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts16 Dec 2019Disposed Of
Raju Sonkar Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0188
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts16 Dec 2019Dismissed
Ashok Kumar Gupta And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0187
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 188
High Courts16 Dec 2019Dismissed
Hasmuddin @ Md. Hasmuddin And Ors Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0186
Indian Penal Code, 1860 — Section 323Probation Of Offenders Act, 1958 — Section 3, 11(2)Limitation Act, 1963 — Section 5
High Courts16 Dec 2019Allowed
Imteyaz Ali @ Imteyaj Ali @ Imtiyaaz Ali Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0185
Indian Penal Code, 1860 — Section 34, 413, 414Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts16 Dec 2019Allowed
Rajesh Kumar @ Munna S/O Dharmendra Kumar And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0160
Indian Penal Code, 1860 — Section 147, 149, 323, 324, 325, 341, 379, 504Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Dec 2019Allowed
Mahindra And Mahindra Financial Services Ltd Vs State Of Bihar And Anr
Patna High Court · (2019) 12 PAT CK 0284
Indian Penal Code, 1860 — Section 323, 341, 420Code Of Criminal Procedure, 1973 — Section 482
High Courts13 Dec 2019Allowed
Bijay Chowdhary And Anr Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0267
Indian Penal Code, 1860 — Section 34, 120(B), 364(A)Code Of Criminal Procedure, 1973 — Section 482