High Courts13 Dec 2019Disposed Of

Ranjeet Kumar Rai Vs State Of Bihar And Ors

Patna High Court · (2019) 12 PAT CK 0170

Constitution Of India, 1950 — Article 226Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Amendment Act, 2019 — Section 2
High Courts13 Dec 2019Disposed Of

Md. Tauhid And Ors Vs Md. Kadir And Ors

Patna High Court · (2019) 12 PAT CK 0165

Constitution Of India, 1950 — Article 226Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 16(3)Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Amendment Act, 2019 — Section 2
High Courts12 Dec 2019Disposed Of

Gopal Chaudhary Vs State Of Bihar

Patna High Court · (2019) 12 PAT CK 0143

Indian Penal Code, 1860 — Section 34, 188, 272, 273, 308Bihar Prohibition And Excise Act, 2016 — Section 30, 30(a), 38Code Of Criminal Procedure, 1973 — Section 438(2)