High Courts10 Dec 2019Dismissed
Satish Rajak Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0276
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 341, 384, 504
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 7 of 77
High Courts10 Dec 2019Allowed
Ranju Devi Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0268
Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1959 — Section 27
High Courts10 Dec 2019Allowed
Vijay Kumar Thakur @ Munna Thakur Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0247
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(s), 3(2)(xii)(va), 14(A)(2)Indian Penal Code, 1860 — Section 323, 341, 376, 379, 498A, 504
High Courts10 Dec 2019Dismissed
Ashok Kumar And Anr Vs State Of Bihar Through The Forest Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0236
Indian Forest Act, 1927 — Section 11, 29, 29(3), 84Wild Life Protection Act, 1972 — Section 18(1), 19, 20, 21, 22, 23, 24, 25, 26
High Courts10 Dec 2019Dismissed
State Of Bihar And Ors Vs Brigadier Ram Nandan Prasad Singh And Ors
Patna High Court · (2019) 12 PAT CK 0171
High Courts10 Dec 2019Dismissed
Ramchandra Mahto And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0167
High Courts10 Dec 2019Dismissed
Pramod Rai Vs Kiran Devi And Anr
Patna High Court · (2019) 12 PAT CK 0156
Code Of Criminal Procedure, 1973 — Section 125, 127
High Courts10 Dec 2019Allowed
Sima Kumari And Anr Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0153
Indian Penal Code, 1860 — Section 34, 120(B), 201, 302Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 102
High Courts10 Dec 2019Disposed Of
Usha Devi Vs Dilip Sah
Patna High Court · (2019) 12 PAT CK 0152
Code Of Civil Procedure, 1908 — Order 5 Rule 20Family Courts Act, 1984 — Section 19(1)
High Courts10 Dec 2019Disposed Of
Pankaj Kumar Vs Kumari Rinku
Patna High Court · (2019) 12 PAT CK 0150
Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 13
High Courts10 Dec 2019Dismissed
Niranjan Singh @ Niranjan Kumar Vs State Of Bihar And Anr
Patna High Court · (2019) 12 PAT CK 0145
Code Of Criminal Procedure, 1973 — Section 228, 482
High Courts10 Dec 2019Disposed Of
Md. Tanweer Alam Vs State Of Bihar Through The Director And Ors
Patna High Court · (2019) 12 PAT CK 0134
High Courts10 Dec 2019Disposed Of
Raj Kumar Sahu Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0128
Constitution Of India, 1950 — Article 226
High Courts10 Dec 2019Dismissed
Lalan Singh Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0106
High Courts10 Dec 2019Dismissed
Kumar Gaurav Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0084
Code Of Criminal Procedure, 1973 — Section 156(3), 177, 178, 179, 227, 482Indian Penal Code, 1860 — Section 120B, 304B, 498ADowry Prohibition Act, 1961 — Section 4
High Courts10 Dec 2019Disposed Of
Khurshid Ahmad Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0079
High Courts10 Dec 2019Allowed
Ram Pravesh Singh Vs State Of Bihar, Through Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0078
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 16(3)
High Courts10 Dec 2019Disposed Of
Reena Singh Vs Union Of India Through The Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0077
Central Civil Services (Pension) Rules, 1972 — Rule 54(16)
High Courts10 Dec 2019Disposed Of
Sant Kumar Yadav And Ors Vs State Of Bihar Through The Registrar And Ors
Patna High Court · (2019) 12 PAT CK 0076
High Courts10 Dec 2019Disposed Of
Sanjay Kumar Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0075
Bihar Cooperative Societies Rules, 1959 — Rule 7(i)(d)