COURT ARCHIVE

Patna High Court judgments, 2019

1,524 judgments · page 8 of 77

High Courts10 Dec 2019Allowed

Sanjeev Kumar Mishra Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 12 PAT CK 0072

Constitution Of India, 1950 — Article 309Bihar Pharmacist Cadre Rules, 2014 — Rule 2(vii), 2(viii), 6Kerala State And Subordinate Services Rules, 1958 — Rule 10(a)(ii)

High Courts10 Dec 2019Allowed

Komal Anita Singh Vs State Of Bihar Through The Chief Secretary And Ors

Patna High Court · (2019) 12 PAT CK 0070

Bihar Panchayat Raj Act, 2006 — Section 44(3), 44(3)(i), 44(3)(ii)

High Courts10 Dec 2019Disposed Of

Lok Seva Thrift And Credit Self Supporting And Anr Vs State Of Bihar And Ors

Patna High Court · (2019) 12 PAT CK 0066

High Courts09 Dec 2019Allowed

Krishna Paswan And Ors Vs State Of Bihar

Patna High Court · (2019) 12 PAT CK 0248

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 2(v), 14(A)(2)Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts09 Dec 2019Allowed

Mantu Dubey Vs State Of Bihar

Patna High Court · (2019) 12 PAT CK 0246

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14(A)(2)Indian Penal Code, 1860 — Section 34, 323, 341, 427, 448, 504Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts09 Dec 2019Allowed

Exalt Educational Trust And Ors Vs State Of Bihar And Ors

Patna High Court · (2019) 12 PAT CK 0209

Constitution Of India, 1950 — Article 19(1)(g), 32Niji Vyavasayik Shikshan Sanstha (Pravesh Ka Viniyaman Avam Shulk Ka Nirdharan) Adhiniyam, 2007 — Section 3(c), 3(d), 6, 9

High Courts09 Dec 2019Dismissed

Exalt Educational Trust Through Vs State Of Bihar And Ors

Patna High Court · (2019) 12 PAT CK 0207

Constitution Of India, 1950 — Article 32

High Courts09 Dec 2019Dismissed

Md. Yusuf Ekbal @ Md. Yusuf Eqwal Vs Sogra Khatoon And Ors

Patna High Court · (2019) 12 PAT CK 0201

High Courts09 Dec 2019Dismissed

Tabarak Khan @ Md. Tabarak Khan Vs Niraj Kumar Agarwal And Ors

Patna High Court · (2019) 12 PAT CK 0200

Code Of Civil Procedure, 1908 — Order 7 Rule 11

High Courts09 Dec 2019Dismissed

Ashok Kumar Singh Vs Ambika Singh @ Phulan Singh And Ors

Patna High Court · (2019) 12 PAT CK 0198

Court Fees Act, 1870 — Section 7(4)(c)

High Courts09 Dec 2019Disposed Of

Munna Singh Vs State Of Bihar Through The Secretary And Ors

Patna High Court · (2019) 12 PAT CK 0180

Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 14, 14(1)

High Courts09 Dec 2019Disposed Of

Amit Raj Vs Sadhana Kumari

Patna High Court · (2019) 12 PAT CK 0149

Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 13

High Courts09 Dec 2019Allowed

Dr. Shiva Shanker Sharma Vs National Insurance Company Ltd. Through And Ors

Patna High Court · (2019) 12 PAT CK 0126

High Courts09 Dec 2019Disposed Of

Raman Kumar And Ors Vs Union Of India Through And Ors

Patna High Court · (2019) 12 PAT CK 0094

High Courts09 Dec 2019Disposed Of

Bihar State Food And Civil Supplies Corporation Ltd. And Ors Vs Parmanand Singh And Ors

Patna High Court · (2019) 12 PAT CK 0093

High Courts09 Dec 2019Dismissed

Niranjan Sharma And Ors Vs Union Of India The Secretary And Ors

Patna High Court · (2019) 12 PAT CK 0092

High Courts09 Dec 2019Disposed Of

Mukesh Yadav @ Mukesh Kumar Vs State Of Bihar

Patna High Court · (2019) 12 PAT CK 0091

Bihar Prohibition And Excise Act, 2016 — Section 30(a)Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts09 Dec 2019Disposed Of

Ramjee Sao And Anr Vs State Of Bihar

Patna High Court · (2019) 12 PAT CK 0090

Indian Penal Code, 1860 — Section 147, 149, 307, 323, 324, 341, 379, 427, 448, 504Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts09 Dec 2019Disposed Of

Raju Kumar And Anr Vs State Of Bihar

Patna High Court · (2019) 12 PAT CK 0089

Bihar Prohibition And Excise Act, 2016 — Section 30(a)

High Courts09 Dec 2019Disposed Of

Ratnesh Pandey @ Ratensh Pandey Vs State Of Bihar

Patna High Court · (2019) 12 PAT CK 0088

Indian Penal Code, 1860 — Section 394