High Courts11 Dec 2019Dismissed

Rakesh Kumar @ Bitan Kumar Vs State Of Bihar

Patna High Court · (2019) 12 PAT CK 0271

Indian Penal Code, 1860 — Section 376ABProtection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164