High Courts09 Dec 2019Disposed Of
Vijay Kumar @ Vijo Kumar And Anr Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0087
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 9 of 77
High Courts09 Dec 2019Disposed Of
Babulal Mukhiya Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0086
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts09 Dec 2019Dismissed
Akhilesh Kumar Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0085
Indian Penal Code, 1860 — Section 406, 409, 467, 468, 471
High Courts09 Dec 2019Disposed Of
Vicky Singh Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0083
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts09 Dec 2019Disposed Of
Mohan Sardar Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0082
Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(1)(b)(a), 35
High Courts09 Dec 2019Dismissed
Pappu Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0081
Indian Penal Code, 1860 — Section 120B, 201, 302, 307, 364A
High Courts09 Dec 2019Disposed Of
Vikash Kumar Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0080
Constitution Of India, 1950 — Article 136Indian Penal Code, 1860 — Section 70, 302, 376(2)(i)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 6, 10
High Courts09 Dec 2019Disposed Of
Ashok Kumar Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0074
High Courts09 Dec 2019Disposed Of
Beerendra Kumar Singh Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0073
Indian Penal Code, 1860 — Section 272, 273Bihar Excise And Prohibition Act, 2016 — Section 30(a), 38, 41
High Courts09 Dec 2019Disposed Of
Vikash Chandra Guddu Baba Vs State Of Bihar Through Its Chief Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0071
High Courts09 Dec 2019Disposed Of
Dev Kishor Yadav And Anr Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0069
High Courts09 Dec 2019Disposed Of
Jamir Lal Uraon Vs State Of Bihar Through Collector And Ors
Patna High Court · (2019) 12 PAT CK 0068
Constitution Of India, 1950 — Article 226
High Courts09 Dec 2019Dismissed
Sachitanand Yadav Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0067
Bihar Co-operative Societies Rules, 1959 — Rule 7(2)
High Courts09 Dec 2019Allowed
Jaideo Prasad Minda And Anr Vs State Of Bihar And Anr
Patna High Court · (2019) 12 PAT CK 0049
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 405, 406, 415, 417
High Courts06 Dec 2019Allowed
Chinta Devi Vs State Of Bihar And Anr
Patna High Court · (2019) 12 PAT CK 0270
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 4
High Courts06 Dec 2019Dismissed
State Of Bihar And Ors Vs Visheshwar Mahto
Patna High Court · (2019) 12 PAT CK 0174
Constitution Of India, 1950 — Article 226, 227Bihar Tenancy Act, 1885 — Section 106
High Courts06 Dec 2019Disposed Of
Shikha Priyadarshni Vs Neeraj Kumar
Patna High Court · (2020) 1 PLJR 375
Code Of Civil Procedure, 1908 — Order 5 Rule 20
High Courts06 Dec 2019Disposed Of
Niranjan Mukesh Vs State Of Bihar Through And Ors
Patna High Court · (2019) 12 PAT CK 0114
High Courts06 Dec 2019Disposed Of
Swapan Kamal Vs State Of Bihar Through And Ors
Patna High Court · (2019) 12 PAT CK 0110
Constitution Of India, 1950 — Article 226Bihar Prohibition And Excise Act, 2016 — Section 30(a)Indian Penal Code, 1860 — Section 272, 273
High Courts06 Dec 2019Dismissed
Punam Glory Moses D/O Late Henry Moses Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0047
Senior Resident, Tutor Of Bihar Medical Education Service Cadre Recruitment, Appointment And Promotion Rules, 2008 — Rule 7(iii)(d)