High Courts05 Dec 2019Dismissed
Rajeev Kumar Mishra Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0130
Bihar Panchayat Primary Teacher (Employment And Service Conditions) Rules, 2006 — Rule 10
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 11 of 77
High Courts05 Dec 2019Disposed Of
Raushan Jamir Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0108
Constitution Of India, 1950 — Article 226Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 61, 92, 92(1), 92(2)
High Courts05 Dec 2019Dismissed
Ram Sewak Mahto Ans Ors Vs Ranjit Kumar Mahto And Anr
Patna High Court · (2019) 12 PAT CK 0101
Code Of Civil Procedure, 1908 — Section 75, 151
High Courts05 Dec 2019Dismissed
Dashrath Das Vs Kunti Devi And Ors
Patna High Court · (2019) 12 PAT CK 0100
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts05 Dec 2019Dismissed
Pawan Kumar Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 1 PLJR 362
Indian Forest (Bihar Amendment) Act, 1989 — Section 33(i)(a)(b), 33(c), 63Indian Forest Act, 1927 — Section 2(4), 2(4)(b)(vi), 33(i)(a)(b), 33(c), 33(2), 52, 52(D), 55, 63, 63(c)
High Courts05 Dec 2019Disposed Of
Raj Kumari Kunwar Vs Union Of India Through And Ors
Patna High Court · (2019) 12 PAT CK 0010
Central Civil Services (Pension) Rules, 1972 — Rule 54(16), 54(17)
High Courts05 Dec 2019Disposed Of
Birendra Singh Vs State Of Bihar Through And Ors
Patna High Court · (2019) 12 PAT CK 0009
High Courts05 Dec 2019Disposed Of
Kishore Kumar Chaudhary Vs State Of Bihar Through And Ors
Patna High Court · (2019) 12 PAT CK 0008
High Courts05 Dec 2019Disposed Of
Ajay Kumar Singh And Anr Vs State Of Bihar Through And Ors
Patna High Court · (2019) 12 PAT CK 0007
High Courts05 Dec 2019Disposed Of
Fateh Bahadur Singh Vs State Of Bihar Through And Ors
Patna High Court · (2019) 12 PAT CK 0006
High Courts05 Dec 2019Disposed Of
Sunil Kumar Sharma And Anr Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0005
High Courts04 Dec 2019Allowed
Arun Kumar Mukhiya @ Arun Kumar Bin Vs State Of Bihar And Anr
Patna High Court · (2019) 2 PLJR 572
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 101, 102Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b)(ii)
High Courts04 Dec 2019Allowed
Brijesh Kumar Singh Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0123
Arms Act, 1959 — Section 14
High Courts04 Dec 2019Dismissed
Yogendra Prasad Vs Managing Director And Ors
Patna High Court · (2019) 12 PAT CK 0121
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts04 Dec 2019Dismissed
Aakash Gautam Vs Vice Chancellor And Ors
Patna High Court · (2019) 12 PAT CK 0111
High Courts04 Dec 2019Disposed Of
Navendu Narayan Pathak @ Naveen Pathak Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0021
Indian Penal Code, 1860 — Section 323, 341, 364
High Courts04 Dec 2019Disposed Of
Madan Yadav And Anr Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0020
Indian Penal Code, 1860 — Section 147, 149, 302, 307, 323, 341, 504, 506
High Courts04 Dec 2019Disposed Of
Sikandar Miyan Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0019
Indian Penal Code, 1860 — Section 364A
High Courts04 Dec 2019Dismissed
Balveer Sahni @ Karelal Sahni And Ors Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0018
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 164
High Courts04 Dec 2019Disposed Of
Santosh Kumar Singh And Anr Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0017
Indian Penal Code, 1860 — Section 323, 341, 498(A), 504Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)