High Courts24 Jan 1939
Kamaldhari Lal and Others Vs Kamleshwari Sahay
Patna High Court · AIR 1939 Patna 380
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(1), Order 21 Rule 11(2), 51
COURT ARCHIVE
Patna High Court judgments, 1939
248 judgments · page 12 of 13
High Courts24 Jan 1939
Baldeo Singh and Another Vs Sheikh Muhammad Akhtar and Another
Patna High Court · AIR 1939 Patna 488
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 53A, 83
High Courts24 Jan 1939
Bibi Haliman Vs Bibi Umadatunnissa and Another
Patna High Court · AIR 1939 Patna 506
Transfer of Property Act, 1882 — Section 6(dd)
High Courts23 Jan 1939
Smt. Raj Rami Devi Vs Sham Manohar Missir and Others
Patna High Court · AIR 1939 Patna 509
Public Demands Recovery Act — Section 20, 29
High Courts23 Jan 1939
Central India Spinning, Weaving and Manufacturing Co. Ltd. Vs Khemraj Marwari and Others
Patna High Court · AIR 1939 Patna 514
High Courts20 Jan 1939
Santa Prasad Singh Vs Thakur Harkishore Prasad Singh
Patna High Court · AIR 1939 Patna 389
Limitation Act, 1963 — Section 20, 20(1)
High Courts20 Jan 1939
Baraboni Coal Concern Ltd. Vs Ram Chandra Marwari
Patna High Court · AIR 1939 Patna 580
Civil Procedure Code, 1908 (CPC) — Section 50, 52, 52(2)
High Courts19 Jan 1939
Iswar Krishna Chandimajee Thakur Vs Brijbehari Das
Patna High Court · AIR 1939 Patna 404
High Courts17 Jan 1939
Apurba Krishna Mitra Vs Subhanand Chaudhuri and Others
Patna High Court · AIR 1939 Patna 552
Bihar Money Lenders Act, 1938 — Section 11
High Courts17 Jan 1939
Bachu Lal and Others Vs Jang Bahadur Rai and Others
Patna High Court · AIR 1939 Patna 427
Limitation Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 76(h)
High Courts16 Jan 1939
Lalbehari Singh and Others Vs Emperor
Patna High Court · AIR 1939 Patna 256
Penal Code, 1860 (IPC) — Section 341, 79
High Courts13 Jan 1939
Mukhan Singh and Others Vs Chandrika Prasad Singh and Others
Patna High Court · AIR 1939 Patna 413
Bihar Tenancy Act, 1885 — Section 155, 178, 179
High Courts13 Jan 1939
Sah Radha Krishna Vs Mt. Bechni Debi
Patna High Court · AIR 1940 Patna 56
Transfer of Property Act, 1882 — Section 56, 82
High Courts12 Jan 1939
Dulhin Anupa Kuar Vs Babu Kameshwar Nath Varma and Others
Patna High Court · AIR 1939 Patna 415
Transfer of Property Act, 1882 — Section 83, 84
High Courts12 Jan 1939
Radhaballabh Prasad Narain Singh Vs Raghunath Lal and Others
Patna High Court · AIR 1939 Patna 397
Bengal Tenancy Act, 1885 — Article 2 Schedule 3, 60Land Registration Act, 1876 — Section 78
High Courts11 Jan 1939
Lal Inderjit Nath Sahi Deo Vs maharaja Pratap Udai Nath Sah Deo and Others
Patna High Court · AIR 1939 Patna 230
Chota Nagpur Encumbered Estates Act, 1876 — Section 2Chotanagpur Tenancy Act, 1908 — Section 181Civil Procedure Code, 1908 (CPC) — Section 48
High Courts11 Jan 1939
Mt. Kanizan Vs Mt. Latifan and Others
Patna High Court · AIR 1939 Patna 316
Evidence Act, 1872 — Section 13
High Courts10 Jan 1939
Byomesh Mukharji Vs Madhabji Mepa Maru and Others
Patna High Court · AIR 1939 Patna 421
High Courts09 Jan 1939
Bhupal and Others Vs Abdul Hakim and Others
Patna High Court · AIR 1939 Patna 281
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(9), 147