High Courts13 Mar 1939
Gokul Bihari Das Vs kalandi Senda and Others
Patna High Court · AIR 1940 Patna 191
COURT ARCHIVE
Patna High Court judgments, 1939
248 judgments · page 10 of 13
High Courts09 Mar 1939
Panu Samal and Others Vs Emperor
Patna High Court · AIR 1940 Patna 111
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(c), 202Penal Code, 1860 (IPC) — Section 379
High Courts09 Mar 1939
Sahdeo Karan Singh and Others Vs Usman Ali Khan and Others
Patna High Court · AIR 1939 Patna 462
High Courts09 Mar 1939
Brij Behari Lal Vs Firm Srinivas Ram Kumar and Others
Patna High Court · AIR 1939 Patna 248
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1963 — Article 166 Schedule 1
High Courts24 Feb 1939
Rameshwar Dayal Singh Vs Ram Das Sahu and Others
Patna High Court · AIR 1939 Patna 451
Chota Nagpur Encumbered Estates Act, 1876 — Section 12A, 12A(vi), 2
High Courts23 Feb 1939
Uma Prasad Singh Vs Babu Shivakant Prasad Singh and Others
Patna High Court · AIR 1939 Patna 567
High Courts20 Feb 1939
Chaudhuri Janardan Parida and Others Vs Prandhan Das
Patna High Court · AIR 1940 Patna 245
Evidence Act, 1872 — Section 91
High Courts20 Feb 1939
Smt. Mohadevi Vs Motiram Roshan Lal Coal Co.
Patna High Court · AIR 1939 Patna 603
Companies Act, 1862 — Section 35Companies Act, 1956 — Section 38
High Courts16 Feb 1939
Jagdish Narain Singh Vs Bande Ali Mian and Others
Patna High Court · AIR 1939 Patna 406
Registration Act, 1908 — Section 17, 49
High Courts16 Feb 1939
Inderdeo Singh and Another Vs Ramlal Singh and Others
Patna High Court · AIR 1939 Patna 502
Limitation Act, 1963 — Article 116Registration Act, 1908 — Section 28, 29
High Courts16 Feb 1939
Ram Ranbijaya Prasad Singh and Others Vs Ram Prasad Gupta and Others
Patna High Court · AIR 1939 Patna 348
Bengal Survey Act, 1875 — Section 41Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts15 Feb 1939
Jai Gobind Singh and Others Vs Pachkauri Ram and Others
Patna High Court · AIR 1939 Patna 555
Bihar Money Lenders Act, 1938 — Section 11Government of India Act, 1935 — Section 107
High Courts15 Feb 1939
Bibi Zohra Vs Bibi Habibunnissa
Patna High Court · AIR 1940 Patna 9
Civil Procedure Code, 1908 (CPC) — Section 92, 92(1)Religious Endowments Act, 1863 — Section 14
High Courts15 Feb 1939
Gadadhar Patra and Others Vs Bholanath Chaudhury and Others
Patna High Court · AIR 1939 Patna 548
Chotanagpur Tenancy Act, 1908 — Section 94Limitation Act, 1963 — Article 93, 2(8)
High Courts15 Feb 1939
Satnarain Prasad Choudhury and Others Vs Mahabir Prasad Choudhury and Others
Patna High Court · AIR 1939 Patna 392
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 55, 73
High Courts13 Feb 1939
Narsingh Singh and Others Vs Emperor
Patna High Court · AIR 1939 Patna 659
Criminal Procedure Code, 1898 (CrPC) — Section 540
High Courts13 Feb 1939
Mt. Dulhin and Others Vs Harihar Gir and Others
Patna High Court · AIR 1939 Patna 607
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1963 — Article 182
High Courts13 Feb 1939
Sheosaran Singh and Others Vs Gaya Amla Co-operative Society and Others
Patna High Court · AIR 1939 Patna 500
Bihar and Orissa Co-operative Societies Act, 1935 — Section 63Civil Procedure Code, 1908 (CPC) — Section 52Limitation Act, 1963 — Section 5
High Courts13 Feb 1939
Ragho Prasad Vs Emperor
Patna High Court · AIR 1939 Patna 388
Penal Code, 1860 (IPC) — Section 279, 338
High Courts10 Feb 1939
Jadunandan Das and Another Vs Mt. Maho and Others
Patna High Court · AIR 1939 Patna 428
Evidence Act, 1872 — Section 92, 92(4)Transfer of Property Act, 1882 — Section 106