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Patna High Court judgments, 1939

248 judgments · page 8 of 13

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High Courts11 May 1939

Mahodev Maharaj Vs Jagdev Singh and Others

Patna High Court · AIR 1939 Patna 339

Bengal Tenancy Act, 1885 — Section 167, 65Transfer of Property Act, 1882 — Section 100
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High Courts10 May 1939

Khirod Chandra Ghosh Vs Panchu Gopal Sadhukhan and Others

Patna High Court · AIR 1939 Patna 532

Civil Procedure Code, 1908 (CPC) — Section 21, 38, 39
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High Courts09 May 1939

Kumar Raghava Surendra Sahi and Others Vs Babui Lachmi Koer and Others

Patna High Court · AIR 1939 Patna 636

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High Courts09 May 1939

Debi Prasad Agarwala Vs Haji Syed Mehdi Hasan and Others

Patna High Court · AIR 1940 Patna 81

Limitation Act, 1963 — Article 116, 97Transfer of Property Act, 1882 — Section 108(c)
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High Courts05 May 1939

Dalip Narain Singh Vs Deokinadan Prasad Singh and Another

Patna High Court · AIR 1939 Patna 519

Specific Relief Act, 1877 — Section 54
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High Courts05 May 1939

Ramasray Prasad Chaudhury and Others Vs Ramsurat Singh and Others

Patna High Court · AIR 1940 Patna 131

Bihar Tenancy Act, 1885 — Section 20Estates Partition Act, 1897 — Section 180, 99
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High Courts02 May 1939

Pratap Udai Nath Shah Deo Vs Sukhdeo Prasad Bhagat and others

Patna High Court · (1939) 05 PAT CK 0013

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High Courts01 May 1939

INDARCHAND KAGRIWAL Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.

Patna High Court · (1939) 7 ITR 506

Income Tax Act, 1961 — Section 33, 66
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High Courts01 May 1939

Mt. Deokali Kuari Vs Mahadeo Prasad Bhagat

Patna High Court · AIR 1939 Patna 531

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High Courts28 Apr 1939

Kashi Nath Ratho Vs U.C. Patnaik

Patna High Court · AIR 1939 Patna 343

Legal Practitioners Act, 1879 — Section 13(b), 14, 18
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High Courts27 Apr 1939

Kishori Lal Marwari Vs Kumar Chandra Narain Deo and Another

Patna High Court · AIR 1939 Patna 572

Civil Procedure Code, 1908 (CPC) — Section 47Succession Act, 1925 — Section 301
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High Courts27 Apr 1939

Harihar Dora and Others Vs Upendra Pati and Another

Patna High Court · AIR 1939 Patna 497

Central Provinces Civil Courts Act, 1885 — Section 4Central Provinces Land Revenue Act, 1881 — Section 152(b)(10), 33
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High Courts26 Apr 1939

Sree Radha Gobinda Jieu Thakur and Others Vs Susil Kumar Roy Chaudhury and Others

Patna High Court · AIR 1940 Patna 256

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High Courts25 Apr 1939

Mt. Haliman Bibi and Another Vs Muhammad Tajamul Hussain and Others

Patna High Court · AIR 1939 Patna 504

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High Courts25 Apr 1939

Sri Kant Lall Vs Ram Bhajan Singh and Others

Patna High Court · AIR 1940 Patna 422

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High Courts25 Apr 1939

Ambika Thakur and Others Vs Emperor

Patna High Court · AIR 1939 Patna 611

Penal Code, 1860 (IPC) — Section 147, 148, 324
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High Courts25 Apr 1939

Hafiz Muhammad Zayauddin Vs Shaikh Dargahan and Others

Patna High Court · AIR 1939 Patna 448

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High Courts19 Apr 1939

Lal Sadanand Singh Vs Madan Mohan Sahu Gaontia and Others

Patna High Court · AIR 1939 Patna 305

Central Provinces Land Revenue Act, 1881 — Section 65A, 65A(5), 65A(7)
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High Courts19 Apr 1939

Ratan Prasad Marwari Vs Bridhi Chand Shroff and Others

Patna High Court · AIR 1939 Patna 601

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(5), 47
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High Courts18 Apr 1939

Puni Sethi and Others Vs Gangadhar Patro and Others

Patna High Court · AIR 1940 Patna 249

Bengal Tenancy Act, 1885 — Section 153
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