High Courts08 Aug 1939
Rama Prasad and Another Vs Ram Ran Bijay Prasad Singh
Patna High Court · AIR 1939 Patna 630
Bengal Land Registration Act, 1876 — Section 78Bengal Tenancy Act, 1885 — Section 60
COURT ARCHIVE
Patna High Court judgments, 1939
248 judgments · page 7 of 13
High Courts08 Aug 1939
Agin Singh and Another Vs Bhudeo Singh and Another
Patna High Court · AIR 1940 Patna 515
Bihar Tenancy Act, 1885 — Section 26B, 26N, 49
High Courts07 Aug 1939
Rani Harsamukhi Dasi Vs Agadhu Mohapatra and Others
Patna High Court · AIR 1940 Patna 180
Cess Act, 1880 — Section 36, 38, 40
High Courts04 Aug 1939
Ramjan Ali Vs Khawja Meer Ahmed Sethi
Patna High Court · AIR 1940 Patna 6
Limitation Act, 1963 — Section 19
High Courts04 Aug 1939
Ramdeyal Babu Lal Firm Vs Lakhu Sao
Patna High Court · AIR 1940 Patna 58
Provincial Insolvency Act, 1920 — Section 35, 5
High Courts04 Aug 1939
Bhikhari Mahto Vs Bansropan Ram and Another
Patna High Court · AIR 1940 Patna 1
High Courts03 Aug 1939
Mahesh Singh and Others Vs Gajadhar Singh and Others
Patna High Court · AIR 1940 Patna 5
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Limitation Act, 1963 — Article 182
High Courts03 Aug 1939
Surja Mohan Thakur and Others Vs Rama Prasad Pandey and Others
Patna High Court · AIR 1940 Patna 37
Bengal Tenancy Act, 1885 — Section 103A, 105Registration Act, 1908 — Section 49
High Courts03 Aug 1939
Mir Wajid Ali and Another Vs Alidad Khan and Others
Patna High Court · AIR 1940 Patna 45
Transfer of Property Act, 1882 — Section 83
High Courts31 Jul 1939
Lachman Mahto Vs Shanker Mahton
Patna High Court · AIR 1940 Patna 106
Limitation Act, 1963 — Article 32
High Courts28 Jul 1939
Umar and Others Vs Mahabir Lal Sahu and Others
Patna High Court · AIR 1940 Patna 59
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts26 Jul 1939
Sukhdeo Pandeyh and Another Vs Rameshwar Prasad Agarwala and Others
Patna High Court · AIR 1939 Patna 522
Bengal Tenancy Act, 1885 — Section 22, 22(2)
High Courts26 Jul 1939
Raja Inderjit Pratab Bahadur Sahi Vs Suraj Narain Chaudhury and Another
Patna High Court · AIR 1940 Patna 21
Bengal Tenancy Act, 1885 — Section 170, 170(1)Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Jul 1939
Lal Tirathnath Sahi Deo and Others Vs Lal Mritunjoya Nath Sahi Deo and Others
Patna High Court · AIR 1940 Patna 153
Chota Nagpur Encumbered Estates Act, 1876 — Section 21B
High Courts25 Jul 1939
Sachinder Rai and Another Vs Emperor
Patna High Court · AIR 1939 Patna 536
Penal Code, 1860 (IPC) — Section 366, 366A, 376
High Courts19 May 1939
Pt. Harihar Tiwari Vs Etwari Gop and Another
Patna High Court · AIR 1939 Patna 525
Child Marriage Restraint Act, 1929 — Section 6(1)Criminal Procedure Code, 1898 (CrPC) — Section 202, 203
High Courts16 May 1939
Mosaheb Dome Vs Emperor
Patna High Court · AIR 1940 Patna 14
Criminal Procedure Code, 1898 (CrPC) — Section 310, 565Penal Code, 1860 (IPC) — Section 75
High Courts11 May 1939
Ratanshi Hirji Bhojraj and Others Vs Tricumji Jiwanda and Others
Patna High Court · AIR 1940 Patna 107
Civil Procedure Code, 1908 (CPC) — Section 2, 60Transfer of Property Act, 1882 — Section 6
High Courts11 May 1939
Syed Razaur Rahman and Others Vs Udit Singh and Others
Patna High Court · AIR 1939 Patna 570
Bihar Restoration of Bakasht Lands and Reduction of Arrears of Rent Act, 1938 — Section 15Bihar Tenancy Act, 1885 — Section 112, 112A
High Courts11 May 1939
Sudhansu Mohan Sirkar Vs Harish Chandra Dutta
Patna High Court · AIR 1940 Patna 194
Succession Act, 1925 — Section 301, 302