High Courts07 Sept 1939
Mangtu Lal Bagaria Vs Secretary of State
Patna High Court · AIR 1940 Patna 161
Cess Act, 1880 — Section 45
COURT ARCHIVE
Patna High Court judgments, 1939
248 judgments · page 5 of 13
High Courts07 Sept 1939
Kubad Mia Vs Guhi Mia and Others
Patna High Court · AIR 1940 Patna 92
Registration Act, 1908 — Section 17(1), 17(2)(v), 49
High Courts05 Sept 1939
Saiyid Sadik Reza Vs Bibhuti Bhusan Saha
Patna High Court · AIR 1940 Patna 71
Limitation Act, 1963 — Section 19Penal Code, 1860 (IPC) — Section 408
High Courts04 Sept 1939
Muhammad Hassan and Others Vs Baidya Nath Sahay
Patna High Court · AIR 1940 Patna 140
Bihar Tenancy Act, 1885 — Section 10, 178(1)(c), 65
High Courts01 Sept 1939
Babulal Marwari and Others Vs Tulsi Singh and Others
Patna High Court · AIR 1940 Patna 121
Contract Act, 1872 — Section 39, 62Evidence Act, 1872 — Section 92
High Courts01 Sept 1939
Markhu Mahto and Others Vs Saharai Mahto and Others
Patna High Court · AIR 1940 Patna 16
Evidence Act, 1872 — Section 32(3)
High Courts01 Sept 1939
Surya Mohan Thakur Vs Mt. Bibi Tasiran Nisan and Others
Patna High Court · AIR 1940 Patna 19
Bihar Tenancy Act, 1885 — Section 148A, 65
High Courts01 Sept 1939
Sheonarain Prasad Singh and Others Vs Ganga Prasad Sahu
Patna High Court · AIR 1940 Patna 155
Specific Relief Act, 1877 — Section 12
High Courts30 Aug 1939
Bachu Narain Singh and Others Vs Mohammad Umrao and Others
Patna High Court · AIR 1940 Patna 555
Bengal Land Registration Act, 1876 — Section 79
High Courts29 Aug 1939
Panchanan Mukharji Vs Commissioner of Cuttack Municipality
Patna High Court · AIR 1940 Patna 583
Bihar and Orissa Municipal Act, 1922 — Section 107, 107(2), 107(d)
High Courts29 Aug 1939
Durga Singh and Others Vs Kesho Lal and Another
Patna High Court · AIR 1940 Patna 170
Judicature Act, 1873 — Section 25, 25(6)Transfer of Property Act, 1882 — Section 130
High Courts29 Aug 1939
Hari Sao Vs Gulab Chamd and Another
Patna High Court · AIR 1940 Patna 116
Partnership Act, 1932 — Section 4, 6
High Courts29 Aug 1939
Nathuni Prasad and Others Vs Firm Radha Kishun Dutt Rai
Patna High Court · AIR 1940 Patna 149
Civil Procedure Code, 1908 (CPC) — Section 47, 48Provincial Insolvency Act, 1920 — Section 44(2)
High Courts28 Aug 1939
Indu Prova Debi Vs Durga Charan Mitra and Another
Patna High Court · AIR 1940 Patna 40
Succession Act, 1925 — Section 332, 335
High Courts25 Aug 1939
Commissioner of Income Tax Vs Maharajadhiraj Kumar Visheshwar Singh
Patna High Court · AIR 1940 Patna 24(1)
Transfer of Property Act, 1882 — Section 105
High Courts25 Aug 1939
COMMISSIONER OF Income Tax, BIHAR and ORISSA Vs VISWESHWAR SINGH.
Patna High Court · AIR 1940 Patna 24 : (1939) 7 ITR 536
Transfer of Property Act, 1882 — Section 105
High Courts25 Aug 1939
Sheokumar Singh and Others Vs Bechan Singh and Others
Patna High Court · AIR 1940 Patna 76
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11, 43
High Courts24 Aug 1939
Gunduchi Sahu Vs Balaram Balabantra and Others
Patna High Court · AIR 1940 Patna 661