High Courts01 Nov 1939
Mahabir Gope and Others Vs Samrathi Singh
Patna High Court · AIR 1940 Patna 252
Criminal Procedure Code, 1898 (CrPC) — Section 107Evidence Act, 1872 — Section 157
COURT ARCHIVE
Patna High Court judgments, 1939
248 judgments · page 3 of 13
High Courts01 Nov 1939
Mukti Narayan Gir Vs Emperor
Patna High Court · AIR 1940 Patna 97
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476BPenal Code, 1860 (IPC) — Section 211
High Courts01 Nov 1939
Bigan Singh Vs Sayid Shah Zaffer Hussain and Others
Patna High Court · AIR 1940 Patna 567
Bihar Tenancy Act, 1885 — Section 163(5)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts17 Oct 1939
Rajendra Narayan Vs Hargobind Choudhury and Another
Patna High Court · AIR 1941 Patna 19
Bengal Tenancy Act, 1885 — Section 20, 21Estates Partition Act, 1897 — Section 99
High Courts17 Oct 1939
COMMISSIONER OF INCOME TAX, BIHAR and ORISSA Vs MAHARAJADHIRAJA SIR KAMESHWAR SINGH OF DARBHANGA.
Patna High Court · (1940) 8 ITR 52
Income Tax Act, 1961 — Section 10, 66
High Courts16 Oct 1939
Dirghayu Pande Vs Shrimati Kishori Kuer
Patna High Court · AIR 1940 Patna 177
Civil Procedure Code, 1908 (CPC) — Section 146, 151
High Courts16 Oct 1939
Lal Ballabh Nath Sah Deo and Others Vs Maulavi Habibur Rahman and Others
Patna High Court · AIR 1940 Patna 702
High Courts16 Oct 1939
Haramohan Patnaik Vs Emperor
Patna High Court · AIR 1940 Patna 109
Government of India Act, 1935 — Section 2(1), 205(1), 3(2)
High Courts11 Oct 1939
Bakhori Gope Vs Hafiz Abdul Halim and Others
Patna High Court · AIR 1941 Patna 362
Criminal Procedure Code, 1898 (CrPC) — Section 826Evidence Act, 1872 — Section 138, 32(1)
High Courts11 Oct 1939
Doman Sahu and Another Vs Gangu Nayek
Patna High Court · AIR 1940 Patna 300
Land Registration Act, 1876 — Section 78
High Courts11 Oct 1939
Capt. M.O. Angelo Vs Kandan Manjhi and Another
Patna High Court · AIR 1940 Patna 316
Chotanagpur Tenancy Act, 1908 — Section 63Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 19
High Courts04 Oct 1939
Shah Md. Naim Vs Lachhu Sahu and Others
Patna High Court · AIR 1940 Patna 175
Bihar Tenancy Act, 1885 — Section 23A, 28
High Courts04 Oct 1939
Razia Begam Vs Kishundeo Narain Mahtha and Others
Patna High Court · AIR 1940 Patna 286
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 13, 14
High Courts03 Oct 1939
Nandkishore Singh and Others Vs Bigan Lohar
Patna High Court · AIR 1940 Patna 113
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts26 Sept 1939
Ramkhelawan Singh Vs Monilal Sahu and Others
Patna High Court · AIR 1939 Patna 678
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Sept 1939
Babu Lachmeshwar Prasad Shukul and Others Vs Babu Girdhari Lal Chaudhuri and Others
Patna High Court · AIR 1939 Patna 667
Government of India Act, 1935 — Section 205, 205(1)Limitation Act, 1908 — Section 12
High Courts26 Sept 1939
Choudhury Bibhuti Narayan Singh and Others Vs Maharaja Sir Guru Mahadev Asram Prasad Sahi Bahadur
Patna High Court · AIR 1940 Patna 449
Civil Procedure Code, 1908 (CPC) — Section 91Limitation Act, 1963 — Section 23
High Courts26 Sept 1939
COMMISSIONER OF INCOME TAX, BIHAR and ORISSA Vs RANI PRAYAG KUMARI DEBI.
Patna High Court · AIR 1939 Patna 662 : (1940) 8 ITR 25
Income Tax Act, 1961 — Section 3, 4, 66
High Courts22 Sept 1939
Lachmi Narayan Singh Vs Nandkishore Singh
Patna High Court · AIR 1940 Patna 57
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts21 Sept 1939
Sheodeni Pattak Vs Budheshwar Dubey
Patna High Court · AIR 1940 Patna 179
Penal Code, 1860 (IPC) — Section 499