COURT ARCHIVE

Patna High Court judgments, 1997

786 judgments · page 40 of 40

High Courts08 Jan 1997

Janak Bhagat Vs State of Bihar and Others

Patna High Court · (1997) 1 PLJR 307

Bihar Tenancy Act, 1885 — Section 48C, 48E

High Courts07 Jan 1997Allowed

Patna High Court · (1998) 1 PLJR 545

Bihar Finance Act, 1981 — Section 15, 17, 30, 30(1), 30(4)Bihar Sales Tax Rules, 1983 — Rule 15(6)

High Courts06 Jan 1997Dismissed

Patna High Court · (1997) 2 BLJR 934 : (1997) 1 PLJR 361

Registration Act, 1908 — Section 28

High Courts05 Jan 1997Dismissed

Patna High Court · (1997) 2 BLJR 1167

Criminal Procedure Code, 1973 (CrPC) — Section 156, 200, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420

High Courts03 Jan 1997Allowed

Patna High Court · (1997) 2 BLJR 1196 : (1997) 2 PLJR 705

Constitution of India, 1950 — Article 14, 226

High Courts02 Jan 1997Dismissed

Patna High Court · (1997) 2 BLJR 1313

Civil Procedure Code, 1908 (CPC) — Section 10, 151Constitution of India, 1950 — Article 226, 32