COURT ARCHIVE

Patna High Court judgments, 1997

786 judgments · page 38 of 40

High Courts29 Jan 1997

Shree Hanuman Sugar and Industries Vs State of Bihar and Others

Patna High Court · (1997) 1 PLJR 497

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) (Amendment) Act, 1982 — Section 10(1), 30, 32A, 32B, 5Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(1), 10(2), 11, 11(1)

High Courts28 Jan 1997

Commissioner of Income Tax Vs Gumla Traders

Patna High Court · (1998) 98 TAXMAN 212

Income Tax Act, 1961 — Section 143, 144, 147, 256(2), 271(1)(c)

High Courts28 Jan 1997Dismissed

Krishna Korah Vs State of Bihar

Patna High Court · (1997) 1 PLJR 753

Penal Code, 1860 (IPC) — Section 201, 302

High Courts27 Jan 1997Allowed

Tarani Sen Mahto Vs State of Bihar and Others

Patna High Court · (1997) 1 BLJR 412

High Courts27 Jan 1997Dismissed

Sudama Devi and Others Vs State of Bihar and Others

Patna High Court · (1997) 1 PLJR 327

Bihar Stamp (Prevention of Under Valuation of Instruments) Rules, 1995 — Rule 10, 11, 12, 12(4), 13Stamp Act, 1899 — Section 47A, 47A(1), 47A(3)

High Courts26 Jan 1997Allowed

Bharat Coking Coal Ltd. Vs The State of Bihar and Others

Patna High Court · (1997) 2 PLJR 359

Land Acquisition Act, 1894 — Section 11A, 12(2), 17(1), 4, 6

High Courts22 Jan 1997Dismissed

Prabhat Zarda Factory Vs The Regional Director, E.S.I. and Others

Patna High Court · (1997) 2 LLJ 433

Employees State Insurance Act, 1948 — Section 2(13)

High Courts22 Jan 1997Allowed

Prithvi Chand Khandelia and Others Vs The State of Bihar and Others

Patna High Court · (1997) 1 PLJR 793

Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 13(8), 13(9), 26, 31, 32

High Courts22 Jan 1997Allowed

Dr. Shrawan Kumar Vs State of Bihar

Patna High Court · (1997) 1 BLJR 564 : (1997) 1 PLJR 322

Criminal Procedure Code, 1973 (CrPC) — Section 158, 161, 170, 173, 482Penal Code, 1860 (IPC) — Section 304, 304A

High Courts22 Jan 1997Dismissed

Kamla Prasad and Others Vs Kumar Kali Das and Others

Patna High Court · (1997) 1 BLJR 797 : (1997) 1 PLJR 658

Arbitration Act, 1940 — Section 32Criminal Procedure Code, 1973 (CrPC) — Section 144

High Courts22 Jan 1997

Commissioner of Income Tax Vs Maqbool Alam and Company

Patna High Court · (1998) 231 ITR 77

Income Tax Act, 1961 — Section 263, 263(1), 35B

High Courts22 Jan 1997Dismissed

Oriental Insurance Co. Ltd. Vs Renu Devi and Others

Patna High Court · (1997) ACJ 808 : (1997) 2 LLJ 10

Workmens Compensation Act, 1923 — Section 30(1), 31(1)

High Courts22 Jan 1997

COMMISSIONER OF INCOME TAX Vs MAQBOOL ALAM and CO.

Patna High Court · (1998) 149 CTR 215 : (1997) 95 TAXMAN 128

Income Tax Act, 1961 — Section 263, 33B, 35B

High Courts22 Jan 1997

Smt. Kumkum Prasad Vs The State of Bihar and Others

Patna High Court · (1997) 1 PLJR 688

Criminal Procedure Code, 1973 (CrPC) — Section 203, 244, 245, 245(1), 245(2)

High Courts21 Jan 1997Allowed

Shri K. Shridhar Rao and Others Vs State of Bihar and Another

Patna High Court · (1997) 01 PAT CK 0058

Penal Code, 1860 (IPC) — Section 420

High Courts21 Jan 1997Allowed

Diwakant Choudhary Vs State of Bihar

Patna High Court · (1997) 1 BLJR 466 : (1997) 1 PLJR 313

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 207, 208, 209Penal Code, 1860 (IPC) — Section 304

High Courts21 Jan 1997Dismissed

Bimal Ram and Another Vs State of Bihar

Patna High Court · (1997) CriLJ 2846

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 144, 379, 380, 426, 448

High Courts21 Jan 1997Allowed

Janandan Rai and Others Vs Mandeo Rai and Others

Patna High Court · AIR 1997 Patna 124 : (1997) 45 BLJR 940

Bihar Tenancy Act, 1885 — Section 103BEvidence Act, 1872 — Section 114

High Courts21 Jan 1997

Jharkhand Mukti Morcha Vs Commissioner of Income Tax and Others

Patna High Court · (1997) 225 ITR 284 : (1997) 1 PLJR 721 : (1997) 95 TAXMAN 132

Income Tax Act, 1961 — Section 127, 127(2), 131, 132(1)

High Courts21 Jan 1997Dismissed

Bibijan Bibi and Others Vs State of Bihar

Patna High Court · (1997) 1 BLJR 586 : (1997) 1 PLJR 308

Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 109, 120B, 375, 376, 418