COURT ARCHIVE

Patna High Court judgments, 1997

786 judgments · page 37 of 40

High Courts05 Feb 1997Dismissed

Dr. K.M. Prasad Vs State of Bihar and Others

Patna High Court · (1997) 1 BLJR 673 : (1997) 1 PLJR 543

Constitution of India, 1950 — Article 136, 14, 19, 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 158Passports Act, 1967 — Section 10

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High Courts05 Feb 1997Allowed

Sunil Kumar Jha @ Bittu Jha and Others Vs The State of Bihar

Patna High Court · (1997) 1 PLJR 466

Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 228, 228(1), 482Penal Code, 1860 (IPC) — Section 201, 304(B), 306, 34, 498(A)

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High Courts05 Feb 1997Allowed

Uttam Lal Yadav and Another Vs The State of Bihar and Another

Patna High Court · (1997) 1 PLJR 470

Bihar Tenancy Act, 1885 — Section 106Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482

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High Courts04 Feb 1997

Ray Talkies Vs The State of Bihar and Others

Patna High Court · (1997) 1 PLJR 843

Bihar Electricity Duty Act, 1948 — Section 2, 3, 3(2), 4(4), 5ABihar Factories Act, 1950 — Section 2KFactories Act, 1948 — Section 2

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High Courts04 Feb 1997

Arun Kumar @ Arun Kumar Singh Vs State of Bihar and Others

Patna High Court · (1997) 1 BLJR 790 : (1997) 1 PLJR 657

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B, 9(2)

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High Courts04 Feb 1997Allowed

Bihar Sugar Mills Association (Branch of All India Sugar Mills Association) and Others Vs The State of Bihar and Others

Patna High Court · (1997) 1 PLJR 795

Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 2, 3, 42, 43, 51Essential Commodities Act, 1955 — Section 3Industries (Development and Regulation) Act, 1951 — Section 2

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High Courts04 Feb 1997Allowed

Bihar Transport Association and Another Vs State of Bihar and Others

Patna High Court · (1997) 1 BLJR 792 : (1997) 1 PLJR 623

Motor Vehicles Act, 1988 — Section 88

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High Courts04 Feb 1997Allowed

Metallurgical and Engineering Consultants (India) Ltd. Vs State of Bihar and Others

Patna High Court · (1998) 1 PLJR 322

Bihar Finance Act, 1981 — Section 10Central Sales Tax Act, 1956 — Section 5(2), 6(2)

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High Courts03 Feb 1997

Sushil Kumar Modi and Others and Brishen Patel and Others Vs State of Bihar and Others

Patna High Court · (1997) 45 BLJR 805 : (1998) 233 ITR 671 : (1997) 1 PLJR 619

Income Tax Act, 1961 — Section 245D, 245D(3), 245D(6)

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High Courts03 Feb 1997

Sri Sadanand Ram Vs State of Bihar and Others

Patna High Court · (1997) 1 PLJR 495

Bihar Public Service Commission (Conditions of Service) Act — Section 3, 31, 31(1), 31(3)Bihar Subordinate Service (Discipline and Appeal) Rules — Rule 2Constitution of India, 1950 — Article 309, 311, 311(1)

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High Courts31 Jan 1997Allowed