High Courts18 Feb 1997Dismissed

Ram Nath Singh Vs State of Bihar

Patna High Court · (1997) 1 BLJR 877 : (1997) 1 PLJR 692

Criminal Procedure Code, 1973 (CrPC) — Section 221, 222, 360, 361Penal Code, 1860 (IPC) — Section 148, 307, 326, 379