Progressive Lawyers'' Association Vs The State of Bihar and Others
Patna High Court · (1997) 03 PAT CK 0045
COURT ARCHIVE
786 judgments · page 33 of 40
Patna High Court · (1997) 03 PAT CK 0045
Patna High Court · (1998) 1 BLJR 225 : (2003) 2 PLJR 703
Patna High Court · (1997) 1 PLJR 850
Patna High Court · (1997) 1 BLJR 827
Patna High Court · (1997) 228 ITR 372 : (1997) 94 TAXMAN 348
Patna High Court · (1997) 2 BLJR 957
Patna High Court · (1998) 2 BLJR 969 : (1998) 1 PLJR 522
Patna High Court · (1997) 1 PLJR 909
Patna High Court · (1997) 1 PLJR 827
Patna High Court · (1997) 1 BLJR 887
Patna High Court · (1998) 229 ITR 268 : (1997) 1 PLJR 760
Patna High Court · (1998) 146 CTR 809 : (1997) 227 ITR 388 : (1997) 1 PLJR 780 : (1997) 93 TAXMAN 575 : (1997) 93 TAXMAN 530
Patna High Court · (1997) 228 ITR 713 : (1997) 94 TAXMAN 27
Patna High Court · (1997) 2 PLJR 241
Patna High Court · (1999) 3 CivCC 296 : (1997) 2 PLJR 831
Patna High Court · AIR 1998 Patna 45 : (1997) 45 BLJR 799 : (1997) 1 PLJR 603
Patna High Court · (1997) 1 PLJR 1012
Patna High Court · (1997) 2 PLJR 709
Patna High Court · (1997) 2 BLJR 1613
Patna High Court · (1997) 02 PAT CK 0073