High Courts17 Mar 1997Allowed
Bisundeo Yadav and Others Vs State of Bihar
Patna High Court · (1997) 2 BLJR 1338
Penal Code, 1860 (IPC) — Section 109, 307, 326
COURT ARCHIVE
Patna High Court judgments, 1997
786 judgments · page 32 of 40
High Courts14 Mar 1997Dismissed
Bhagwati Prasad Jalan Vs Smt. Prem Lata Devi Kedia and Others
Patna High Court · (1997) 1 BLJR 592 : (1998) 1 CivCC 272 : (1997) 1 PLJR 674
Limitation Act, 1963 — Section 10, 11, 12, 13, 14Specific Relief Act, 1963 — Section 16, 21, 22, 34Transfer of Property Act, 1882 — Section 55
High Courts14 Mar 1997Dismissed
Situ Yadav and Others Vs State of Bihar
Patna High Court · (1997) 1 BLJR 816
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts14 Mar 1997Allowed
State of Bihar Vs Shital Bhagat and Others
Patna High Court · (1997) 2 BLJR 1160 : (1997) 1 PLJR 748
Land Acquisition Act, 1894 — Section 18, 23, 4
High Courts14 Mar 1997Dismissed
Associated Cement Companies Ltd. Vs Bihar State Electricity Board and Others
Patna High Court · (1997) 2 BLJR 1056 : (1997) 1 PLJR 762
Constitution of India, 1950 — Article 14Electricity (Supply) Act, 1948 — Section 49, 59Electricity Act, 1910 — Section 24, 49
High Courts14 Mar 1997Dismissed
Bihar State Road Transport Corporation Ltd. and Another Vs Chintamani Sharma and Others
Patna High Court · (1997) 2 BLJR 1621
Motor Vehicles Act, 1939 — Section 110A
High Courts14 Mar 1997Dismissed
Tata Engineering and Locomotive Company Ltd. Vs Smt Anjali Rani Mitra and Another
Patna High Court · (1997) 1 PLJR 743
High Courts13 Mar 1997Allowed
Muneshwar Sharma Vs State of Bihar and Others
Patna High Court · (1997) 1 PLJR 840
High Courts13 Mar 1997Dismissed
Bhaskar Mitra and Others Vs State of Bihar and Others
Patna High Court · (1997) 1 BLJR 822
Criminal Procedure Code, 1973 (CrPC) — Section 179, 182, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 323, 341, 498A
High Courts13 Mar 1997Allowed
Dr. Anirudh Prasad and Others Vs The State of Bihar and Others
Patna High Court · (1997) 03 PAT CK 0014
Constitution of India, 1950 — Article 226, 299
High Courts12 Mar 1997Allowed
Manoj Kumar Saraika Vs Ramesh Sahu and Others
Patna High Court · (1997) 2 BLJR 1106
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 3
High Courts12 Mar 1997Dismissed
Tata Iron and Steel Co. Ltd. Vs Tarkeshwar Singh and Others
Patna High Court · (1997) 2 BLJR 1104
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts12 Mar 1997Dismissed
Harilal Sah and Others Vs Kedar Nath Sah and Others
Patna High Court · (1998) 1 BLJR 274 : (1997) 2 PLJR 383 : (1997) 2 PLJR 382
Criminal Procedure Code, 1973 (CrPC) — Section 144, 146, 190, 192, 200Penal Code, 1860 (IPC) — Section 144, 379
High Courts12 Mar 1997
Shri Shyam Narayan Singh Vs State of Bihar and Others
Patna High Court · (1997) 03 PAT CK 0007
High Courts11 Mar 1997Allowed
New India Assurance Co. Ltd. Vs Krishna Devi and Others
Patna High Court · (1999) ACJ 797 : (1997) 45 BLJR 884 : (1997) 2 PLJR 182
Motor Vehicles Act, 1939 — Section 95(2)
High Courts11 Mar 1997Dismissed
Ambika Prasad Vs Ranki Tirkey and Others
Patna High Court · (1997) 2 BLJR 1108
General Clauses Act, 1897 — Section 6Motor Vehicles Act, 1988 — Section 140, 166, 173, 217
High Courts11 Mar 1997
Anchlik Bhasha Vikash Samittee and Others Vs Chancellor, Ranchi University and Others
Patna High Court · (1997) 1 BLJR 612
Bihar State Universities Act, 1976 — Section 35, 57A, 58
High Courts10 Mar 1997
Awadhesh Ram Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 124
High Courts10 Mar 1997Dismissed
Mangal Charan Oran and Another Vs State of Bihar
Patna High Court · (1997) 1 BLJR 815
Penal Code, 1860 (IPC) — Section 263, 363, 366
High Courts06 Mar 1997
North Koel Kendu Leaves and Mahulam Leaves, Someshwar Prasad, Chandra Kumar Pandey and Others, Rabindra Prasad and Arbind Prasad Vs Union of India (UOI) and Others
Patna High Court · (1997) 228 ITR 630 : (1997) 2 PLJR 218 : (1998) 100 TAXMAN 172
Income Tax Act, 1961 — Section 206C