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Patna High Court judgments, 1997

786 judgments · page 34 of 40

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High Courts28 Feb 1997Allowed

Kedar Nath Choudhary and Others Vs The State of Bihar and Others

Patna High Court · (1997) 2 PLJR 242

Bihar Tenancy Act, 1885 — Section 48E
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High Courts28 Feb 1997Allowed

Patna High Court Council of Legal Aid and Advice Committee Vs State of Bihar and Others

Patna High Court · (1998) ACJ 446

Constitution of India, 1950 — Article 21
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High Courts28 Feb 1997Allowed

State of Bihar and Others Vs R.M.C. Dill and Co. (P) Ltd. and Others

Patna High Court · AIR 1998 Patna 20 : (1997) 1 PLJR 884

Forest (Conservation) Act, 1980 — Section 2Mineral Concession Rules, 1960 — Rule 24Mines and Minerals (Development and Regulation) Act, 1957 — Section 13
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High Courts27 Feb 1997Dismissed

Saroj Chowdhury Vs State of Bihar

Patna High Court · (1997) 2 BLJR 1163 : (1997) 1 PLJR 807

Penal Code, 1860 (IPC) — Section 302, 84
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High Courts27 Feb 1997Allowed

Satyendra Prasad Singh Vs The State of Bihar and Others

Patna High Court · (1997) 1 PLJR 647

Constitution of India, 1950 — Article 226, 227
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High Courts27 Feb 1997

Arun Kumar Singh Vs The State of Bihar and Others

Patna High Court · (1997) 02 PAT CK 0001

Bihar and Orissa General Clauses Act, 1917 — Section 19General Clauses Act, 1897 — Section 16Village Chaukidari Act, 1870 — Section 3A
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High Courts26 Feb 1997

Commissioner of Income Tax Vs Harendra Prasad Burnwal

Patna High Court · (1999) 154 CTR 385 : (1998) 234 ITR 679 : (1997) 1 PLJR 639 : (1997) 95 TAXMAN 65

Income Tax Act, 1961 — Section 154, 171(9)
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High Courts26 Feb 1997

Commissioner of Income Tax Vs Popular Medical Hall

Patna High Court · (1998) 229 ITR 43 : (1997) 95 TAXMAN 123

Income Tax Act, 1961 — Section 271(1)
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High Courts25 Feb 1997

Arvind Kumar Bajaj Vs Jeebachh Lal Sah and Others

Patna High Court · (1997) 1 BLJR 866

Bihar Hindu Religious Trusts Act, 1950 — Section 32
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High Courts25 Feb 1997Allowed

Pradeep Chandra Mahanty Vs Sri Narain Pd. Agarwal

Patna High Court · (1997) 1 PLJR 792

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 14
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High Courts25 Feb 1997Dismissed

Lal Ratnakar Vs Smt. Vinita Saha and Another

Patna High Court · (1997) 2 BLJR 1072

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High Courts25 Feb 1997Allowed

The Calcutta Electric Supply Corporation (India) Limited Vs Biswanath Saraff and Another

Patna High Court · (1997) 1 PLJR 783

Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 10(1)Payment of Gratuity Act, 1972 — Section 13, 13(2)(E)
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High Courts24 Feb 1997Allowed

Bansi Sao Vs Jageshwar Prasad Sao

Patna High Court · (1997) 1 BLJR 861 : (1997) 1 PLJR 1017

Civil Procedure Code, 1908 (CPC) — Section 148Specific Relief Act, 1963 — Section 28
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High Courts24 Feb 1997

Dinesh B. Parikh Vs State of Bihar and Another

Patna High Court · (1998) 229 ITR 546 : (1997) 95 TAXMAN 507

Income Tax Act, 1961 — Section 143(3), 147, 148, 271(1), 276
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High Courts21 Feb 1997Allowed

Rhone-Poulenc (India) Ltd. and Others Vs Shree Ch. V. Subba Rao and Another

Patna High Court · (1997) 1 BLJR 788 : (1997) 1 PLJR 661

Drugs and Cosmetics Act, 1940 — Section 17, 17B, 27, 27APenal Code, 1860 (IPC) — Section 463, 464
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High Courts21 Feb 1997Dismissed

Arvind Techno Engineers Limited Vs State of Bihar and Others

Patna High Court · (1997) 1 BLJR 890

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High Courts21 Feb 1997Allowed

Janak @ Janaksao Vs State of Bihar

Patna High Court · (1997) 2 BLJR 1188

Penal Code, 1860 (IPC) — Section 302, 34
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High Courts21 Feb 1997

Dhirendra Nath Chatterjee Vs Union of India (UOI) and Others

Patna High Court · (1997) 2 PLJR 416

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High Courts20 Feb 1997

Ram Bilas Agrawal Vs Upendra Sah

Patna High Court · (1997) 1 BLJR 851 : (1997) 1 PLJR 528

Transfer of Property Act, 1882 — Section 53A
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High Courts20 Feb 1997Dismissed

Ram Chandra Pandey Vs State of Bihar and Others

Patna High Court · (1998) 1 BLJR 42 : (1997) 2 PLJR 95

Criminal Procedure Code, 1973 (CrPC) — Section 229, 230, 231, 311Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 34
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