High Courts18 Nov 1997Dismissed
Manik Chand Sonar @ Manik Chand Saraf Vs Biharijee and Others
Patna High Court · (1998) 2 BLJR 1029 : (1998) 1 PLJR 277
COURT ARCHIVE
Patna High Court judgments, 1997
786 judgments · page 6 of 40
High Courts18 Nov 1997Dismissed
Hakim Roy and Others Vs State of Bihar
Patna High Court · (1998) 1 BLJR 496
Penal Code, 1860 (IPC) — Section 148, 307, 323, 324, 325
High Courts18 Nov 1997
National Insurance Co. Ltd. Vs Saro Devi and Others
Patna High Court · (1999) ACJ 929 : (1998) 46 BLJR 927 : (1998) 1 PLJR 551
Motor Vehicles Act, 1988 — Section 166
High Courts18 Nov 1997Dismissed
Dr. Devendra Nath Tiwary and Another Vs L.N. Mithila University and Others
Patna High Court · (1997) 2 PLJR 1022
Bihar Inter University Board Act, 1981 — Section 41, 5(2)Bihar State Universities Act, 1976 — Section 2, 26(6), 34, 34(6), 36Constitution of India, 1950 — Article 320
High Courts18 Nov 1997Dismissed
Refractory Specialities (India) Ltd. Vs State of Bihar and Others
Patna High Court · (1998) 46 BLJR 210 : (1998) 93 CompCas 461 : (1997) 2 PLJR 1013
Industrial Disputes Act, 1947 — Section 36, 36(1), 36(2), 36(4)
High Courts18 Nov 1997Dismissed
Ganga Singh College Vs Bharati Bidya Mandir and Others
Patna High Court · AIR 1998 Patna 128
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts17 Nov 1997Allowed
Rajendra Sao and Others Vs State of Bihar
Patna High Court · (1998) 1 BLJR 641
Criminal Procedure Code, 1973 (CrPC) — Section 385Penal Code, 1860 (IPC) — Section 144, 379
High Courts17 Nov 1997Allowed
Nagendra Singh Vs State of Bihar and Others
Patna High Court · (1998) 1 BLJR 215 : (1997) 2 PLJR 1020
Easements Act, 1882 — Section 33, 35
High Courts14 Nov 1997Allowed
Bihar Plastic Industries Limited Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 806
Bihar Finance Act, 1981 — Section 13(1), 14(2), 17(1), 17(2), 17(5)Bihar Sales Tax Rules, 1983 — Rule 18, 20
High Courts11 Nov 1997Allowed
Rahmat Ali, Tarabahadur Chhatri and Parsuram Rabidas Vs The State of Bihar
Patna High Court · (1997) 11 PAT CK 0052
Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)
High Courts11 Nov 1997Dismissed
Premium Coke Manufacturing Co. (Pvt.) Ltd. Vs State of Bihar and Others
Patna High Court · (1999) 2 BLJR 931
Constitution of India, 1950 — Article 226
High Courts11 Nov 1997
Sukhdeo Mandal Vs Kailu Ram Bhagwan Narain Choudhary and Others Vs Bauki Ram and Others
Patna High Court · (1998) 2 BLJR 1179 : (1998) 1 PLJR 81 : (1998) 1 PLJR 605
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts11 Nov 1997Dismissed
Brij Nandan Yadav and Others Vs The State of Bihar
Patna High Court · (1998) 1 PLJR 1
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 326
High Courts11 Nov 1997Allowed
Prafulla Pradhan Vs State of Bihar
Patna High Court · (1998) 1 BLJR 498 : (1998) 1 PLJR 524
Criminal Procedure Code, 1973 (CrPC) — Section 326, 465Essential Commodities Act, 1955 — Section 7
High Courts11 Nov 1997Dismissed
Rameshwar Prasad Vs Bhushan Prasad and Others
Patna High Court · (1998) 1 PLJR 347
Transfer of Property Act, 1882 — Section 60
High Courts10 Nov 1997Allowed
Krishna Prasad Patwa and Others Vs State of Bihar
Patna High Court · (1998) 1 ALT(Cri) 22 : (1998) 1 BLJR 491
Penal Code, 1860 (IPC) — Section 498
High Courts05 Nov 1997Allowed
Rajan Kumar Jha Vs State of Bihar and Another
Patna High Court · (1998) 2 BLJR 1047 : (1998) 1 PLJR 80
Hindu Marriage Act, 1955 — Section 24
High Courts05 Nov 1997Dismissed
Ratanlal Baid Vs Sohanlal Saha
Patna High Court · (1998) 2 BLJR 1386 : (1998) 2 PLJR 357
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 10, 14(8), 6, 9
High Courts05 Nov 1997Allowed
Phulia Devi and Others Vs Jagassi Devi and Others
Patna High Court · (1998) 3 BLJR 1714
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Nov 1997Allowed
Dr. Vikash Kumar Prasad Vs State of Bihar and Others
Patna High Court · (1998) 1 BLJR 50