High Courts27 Oct 1997
Food Corporation of India Vs State of Bihar and Others
Patna High Court · (1997) 2 PLJR 1002
Contract Labour (Regulation and Abolition) Act, 1970 — Section 1(4), 1(5), 10, 10(1), 2
COURT ARCHIVE
Patna High Court judgments, 1997
786 judgments · page 8 of 40
High Courts27 Oct 1997Partly Allowed
United India Assurance Co. Ltd. Vs Most. Somari Devi and Another
Patna High Court · (1999) ACJ 864 : (1997) 45 BLJR 1810 : (1998) 1 LLJ 547
Workmens Compensation Act, 1923 — Section 14
High Courts27 Oct 1997
Kashi Prasad Saha Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 1012
High Courts24 Oct 1997Allowed
Dr. Dharmendra Kumar Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 761
High Courts24 Oct 1997
Chas Bokaro Vikas Samitee and Another Vs The Union of India (UOI) and Others
Patna High Court · (1998) 1 PLJR 138
Bihar State Engineering and Pharmacy Educational Institutions (Regulation and Control) Act, 1982 — Section 11, 3, 5Constitution of India, 1950 — Article 254, 372
High Courts23 Oct 1997Allowed
M/s Samrat Steels (India) Vs Bihar State Electricity Board and others
Patna High Court · (1997) 10 PAT CK 0058
Electricity Act, 1910 — Section 26(6)
High Courts23 Oct 1997
Ganesh Steel Traders and Another Vs Commissioner of Income Tax and Others
Patna High Court · (1998) 231 ITR 486 : (2000) 113 TAXMAN 615
Income Tax Act, 1961 — Section 144, 148, 276C, 277, 278B
High Courts23 Oct 1997
GANESH STEEL TRADERS and Another Vs COMMISSIONER OF INCOME TAX and Others
Patna High Court · (1998) 150 CTR 250
Income Tax Act, 1961 — Section 142, 143, 144, 148, 276C
High Courts23 Oct 1997Allowed
Sita Ram Prasad Vs Smt. Jayam and Others
Patna High Court · (1998) 1 BLJR 539
Limitation Act, 1963 — Article 54Specific Relief Act, 1877 — Section 27(b)
High Courts22 Oct 1997Allowed
Mosmat Usha Kuar Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 560
High Courts22 Oct 1997Dismissed
Arun Kumar Sinha and Another Vs Suresh Prasad and Others
Patna High Court · (1997) 2 PLJR 996
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 16, 17Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Oct 1997
Sonma Devi Vs Branch Manager, Oriental Insurance Co. and Others
Patna High Court · (1998) 2 BLJR 922
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 166, 173
High Courts21 Oct 1997Allowed
Satya Narain Bhagat and Others Vs Panna Lal Singh and Others
Patna High Court · (1998) 1 BLJR 194 : (1997) 2 PLJR 863
High Courts21 Oct 1997
Manoj Kumar Mishra Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 582
Constitution of India, 1950 — Article 14, 16
High Courts21 Oct 1997Dismissed
Hopna Tudu Vs The State of Bihar
Patna High Court · (1997) 10 PAT CK 0011
Penal Code, 1860 (IPC) — Section 302, 304
High Courts20 Oct 1997Allowed
Girija Nandan Prasad Vs Manako Devi
Patna High Court · (1998) 1 BLJR 203 : (1997) 2 PLJR 1017
Civil Procedure Code, 1908 (CPC) — Section 151, 2
High Courts20 Oct 1997Dismissed
Kumar Ramswaroop Singh and Others Vs Venkateshwar Singh and Others
Patna High Court · (1998) 1 BLJR 547
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts17 Oct 1997
Smt. Jairani Devi and Others Vs Ram Sanehi Singh and Others
Patna High Court · (1998) 2 BLJR 782 : (1998) 3 CivCC 237 : (1997) 2 PLJR 1009
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 43 Rule 1(s)
High Courts17 Oct 1997Dismissed
Sabir Kumar Qureshi Vs Shankar Chaudhary and Others
Patna High Court · (1998) 1 BLJR 763
Civil Procedure Code, 1908 (CPC) — Section 151Representation of the People Act, 1951 — Section 100, 101, 123, 80, 80A
High Courts17 Oct 1997Dismissed
Sabir Ahmad Qureshi Vs Shankar Chaudhary and Others
Patna High Court · (1998) 1 BLJR 763
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15, Order 11 Rule 5, Order 6 Rule 14, Order 6 Rule 6, Order 7 Rule 11Representation of the People Act, 1951 — Section 100, 101, 123, 123(7), 80