High Courts05 Nov 1997Allowed
Dinesh Murmu and Others Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 110
Bihar Tenancy Act, 1885 — Section 48E, 48E(1), 48E(3), 48E(4)Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
COURT ARCHIVE
Patna High Court judgments, 1997
786 judgments · page 7 of 40
High Courts05 Nov 1997Dismissed
Kamal Kishore Pandey Vs State of Bihar and Others
Patna High Court · (1998) 1 PLJR 619
High Courts04 Nov 1997Allowed
Dewanand Jha Vs The State of Bihar and Another
Patna High Court · (1997) 11 PAT CK 0055
Bihar Control of Crimes Act, 1981 — Section 12, 12(3), 21, 21(1), 22Constitution of India, 1950 — Article 22(4)Preventive Detention Act, 1950 — Section 11, 12, 12(1)
High Courts04 Nov 1997Dismissed
Bhupendra Prasad Gupta Vs Dr. Kiran Shankar Prasad Choudhary @ Dr. Kiran Shankar Prasad
Patna High Court · (1998) 2 BLJR 967 : (1998) 1 PLJR 526
High Courts04 Nov 1997
Most. Munni Devi and Others Vs Viswakarma Mandir Trust and Others
Patna High Court · (1998) 3 BLJR 2185
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Nov 1997Allowed
Julius Goswami and Another Vs Chancellor of Universities of Bihar, Patna and Others
Patna High Court · (1998) 1 BLJR 109 : (1998) 2 PLJR 49
Bihar State Universities Act, 1976 — Section 12(1), 12(2), 12(5)
High Courts02 Nov 1997Allowed
Urmila Devi Vs State of Bihar and Others
Patna High Court · (1998) 2 BLJR 801 : (1998) 1 PLJR 758
Constitution of India, 1950 — Article 226
High Courts02 Nov 1997
Hind Shippers (Private), Ltd. and Another Vs Central Government Industrial Tribunal
Patna High Court · (1968) 1 LLJ 365
Constitution of India, 1950 — Article 19, 226, 227Industrial Disputes Act, 1947 — Section 10, 18, 25F, 25FFF, 33C
High Courts29 Oct 1997
Mahanth Ramautar @ Mahanth Ramautar Barhamchari and Others Vs Bihar State Board of Religious Trust and Others
Patna High Court · (1998) 2 BLJR 1020 : (1998) 1 PLJR 528
Bihar Hindu Religious Trusts Act, 1950 — Section 29(2), 32
High Courts29 Oct 1997
Dr. Amin Ahmad and Others Vs Mrs. Saikina Khatoon
Patna High Court · (1998) 2 BLJR 1154
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 29
High Courts29 Oct 1997Dismissed
Ratan Kumar and Another Vs State of Bihar
Patna High Court · (1998) 1 BLJR 487
Penal Code, 1860 (IPC) — Section 395, 412
High Courts29 Oct 1997Dismissed
Shushil Sanga Vs State of Bihar
Patna High Court · (1998) 1 BLJR 372
Penal Code, 1860 (IPC) — Section 376
High Courts29 Oct 1997Dismissed
Arun Kumar Mishra Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 4
Constitution of India, 1950 — Article 16
High Courts28 Oct 1997Allowed
Raghunath Lal Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 9
High Courts28 Oct 1997Allowed
Budhan Prasad Sah and Another Vs Urmila Devi and Others
Patna High Court · (1998) 1 BLJR 217 : (1997) 2 PLJR 1019
High Courts28 Oct 1997Dismissed
Ramjee Thakur Vs The State of Bihar
Patna High Court · (1998) 1 PLJR 72
Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1), 192, 192(1), 192(2)Penal Code, 1860 (IPC) — Section 218, 465
High Courts28 Oct 1997Dismissed
Abhay Prakash Sahay Lalan Vs High Court of Judicature at Patna
Patna High Court · AIR 1998 Patna 75 : (1998) 46 BLJR 182 : (1997) 2 PLJR 976
Advocates Act, 1961 — Section 29, 30, 33, 34, 34(1)Constitution of India, 1950 — Article 145Patna High Court Rules, 1916 — Rule 11
High Courts28 Oct 1997Dismissed
Ganesh Sao and Another Vs Vakil Saw
Patna High Court · (1998) 1 BLJR 459
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts27 Oct 1997Dismissed
Haridwar Pandey Vs State of Bihar and Others
Patna High Court · (1998) 2 BLJR 1037 : (1998) 1 PLJR 580
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 207, 317
High Courts27 Oct 1997Dismissed
Somai Deogam Vs State of Bihar
Patna High Court · (1998) 1 BLJR 382
Penal Code, 1860 (IPC) — Section 376, 377