High Courts01 Apr 1943
Bibi Kaniz Fatma Vs Sk. Hossainuddin Ahmad and Others
Patna High Court · AIR 1943 Patna 194
Bengal Tenancy Act, 1885 — Section 21Estates Partition Act, 1897 — Section 99
COURT ARCHIVE
Patna High Court judgments, 1943
110 judgments · page 5 of 6
High Courts01 Apr 1943
Chintaman Mandar and Others Vs Sia Ram Mandal and Another
Patna High Court · AIR 1943 Patna 189
Bihar Tenancy (Amendment) Act, 1938 — Section 26B, 26N
High Courts26 Mar 1943
Ramchandraram Nagaram Rice and Oil Mills Ltd. Vs Municipal Commissioners of Purulia Municipality and Others
Patna High Court · AIR 1943 Patna 408
High Courts24 Mar 1943
Umeshwar Prasad Sinha Vs Dwarika Prasad
Patna High Court · AIR 1944 Patna 5
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 61, 62
High Courts18 Mar 1943
Shiva Prasad Marwari Vs Emperor
Patna High Court · AIR 1943 Patna 358
Bihar and Orissa Excise Act, 1915 — Section 19(4), 47(a)
High Courts11 Mar 1943
Umakanta Nayak Vs Gyanendra Prasad Bose and Another
Patna High Court · AIR 1945 Patna 128
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Mar 1943
Rambira Missir and Others Vs Emperor
Patna High Court · AIR 1943 Patna 397
Penal Code, 1860 (IPC) — Section 304, 323, 324
High Courts03 Mar 1943
Sobhan Khan Vs Gangadhar Senapati and Others
Patna High Court · AIR 1944 Patna 40
Civil Procedure Code, 1908 (CPC) — Section 115(c)
High Courts02 Mar 1943
Hiralal and Another Vs Sudhanshu Mohan Bose
Patna High Court · AIR 1943 Patna 421
High Courts26 Feb 1943
Lakshminarayan Tripathy Vs Emperor
Patna High Court · AIR 1943 Patna 378
Penal Code, 1860 (IPC) — Section 170, 419, 420
High Courts25 Feb 1943
Hadibandhu Behera Vs Gopal Sahu and Others
Patna High Court · AIR 1943 Patna 374
Bihar and Orissa Excise Act, 1915 — Section 57(c), 89
High Courts25 Feb 1943
Chota Nagpur Banking Association Vs C.T.M. Smith and Another
Patna High Court · AIR 1943 Patna 325
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts24 Feb 1943
Sitakanta Padhi Vs Krishna Padhi and Another
Patna High Court · AIR 1944 Patna 273
High Courts23 Feb 1943
Sadhu Singh and Others Vs Ramdeo Singh
Patna High Court · AIR 1943 Patna 318
Arbitration Act, 1940 — Section 39
High Courts23 Feb 1943
Gandu Naiko @ Ramchandro Naiko and Others Vs Akulo Das
Patna High Court · AIR 1944 Patna 118
High Courts22 Feb 1943
Govind Dani Vs Purusottam Mahapatra and Others
Patna High Court · AIR 1943 Patna 430
Money Lenders Act — Section 10
High Courts19 Feb 1943
Madan Mohan Das Babaji Vs Srinivas Prasad Pande
Patna High Court · AIR 1943 Patna 363
Transfer of Property Act, 1882 — Section 53A, 92
High Courts18 Feb 1943
Geyanchand Suchanti Vs Budhan Mahton and Others
Patna High Court · AIR 1944 Patna 11
Bengal Land Registration Act, 1876 — Section 78, 79, 81
High Courts17 Feb 1943
Sheikh Sultan Ahmad Vs Syed Maksad Hussain @ Bhakur and Another
Patna High Court · AIR 1944 Patna 3
Contract Act, 1872 — Section 39
High Courts17 Feb 1943
Panchu Swain Vs Emperor
Patna High Court · AIR 1943 Patna 379
Criminal Procedure Code, 1898 (CrPC) — Section 247, 259Penal Code, 1860 (IPC) — Section 323