High Courts12 Feb 2013
Shanti Devi Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 599
Penal Code, 1860 (IPC) — Section 120B, 224, 392
COURT ARCHIVE
Patna High Court judgments, 2013
1,134 judgments · page 50 of 57
High Courts12 Feb 2013
M/s. BSS Projects Private Limited Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 832
Bihar Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2003 — Rule 7, 7(1)
High Courts11 Feb 2013Allowed
Mahendra Singh Vs State of Bihar
Patna High Court · (2013) CriLJ 1816
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts08 Feb 2013Dismissed
Bisheshwar Prasad Yadav and Another Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 419
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15, 5(1)(ii)Constitution of India, 1950 — Article 226
High Courts08 Feb 2013Dismissed
Krishna Singh Vs The Union of India
Patna High Court · (2013) 2 PLJR 16
Railway Claims Tribunal Act, 1987 — Section 23
High Courts08 Feb 2013Allowed
Nagendra Tiwary Vs State of Bihar
Patna High Court · (2013) 2 PLJR 166
Criminal Procedure Code, 1973 (CrPC) — Section 107, 313Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts08 Feb 2013
National Insurance Company Ltd. Vs Smt. Narindur Kaur and Others
Patna High Court · (2013) 3 PLJR 349
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Motor Vehicles Act, 1988 — Section 161, 163A, 166, 173Penal Code, 1860 (IPC) — Section 279, 304, 304A, 338
High Courts08 Feb 2013Dismissed
Uma Shankar Goswami @ Sri Vem Shankar Goswami Vs Sri Subodh Kumar Choudhary and Another
Patna High Court · (2013) 2 PLJR 187
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100
High Courts08 Feb 2013Allowed
Ajit Kumar Pandey Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 152
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Feb 2013
Diwakar Kumar Pandey Vs The Union of India
Patna High Court · (2013) 3 PLJR 380
Railway Claims Tribunal Act, 1987 — Section 16, 23Railways Act, 1989 — Section 123(c)(ii), 125
High Courts08 Feb 2013Dismissed
Lal Babu Giri Vs The State of Bihar and Others
Patna High Court · (2013) 02 PAT CK 0007
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts08 Feb 2013
Sushil Kumar Tripathy Vs The Union of India and Others
Patna High Court · (2013) 3 PLJR 402
Central Reserve Police Force Act, 1949 — Section 11(1)Constitution of India, 1950 — Article 226
High Courts07 Feb 2013Allowed
State of Bihar Vs Bhim Prasad @ Chuha
Patna High Court · (2013) 2 BLJud 117
High Courts07 Feb 2013Dismissed
Bihar State Electricity Board Vs M/s. Ice Berg Industries Ltd. and Others
Patna High Court · AIR 2013 Patna 78
Constitution of India, 1950 — Article 12, 14Electricity Act, 2003 — Section 56State Financial Corporations Act, 1951 — Section 29
High Courts07 Feb 2013
Anup Kumar Ram Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 608
High Courts07 Feb 2013Allowed
Baban Ojha Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 636
Essential Commodities Act, 1955 — Section 7
High Courts07 Feb 2013Disposed Off
Ganesh Singh Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 207
Bihar Motor Vehicles Rules, 1992 — Rule 191, 191(1)
High Courts07 Feb 2013Allowed
Darshan Sah Vs State of Bihar
Patna High Court · (2013) CriLJ 2796
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342Penal Code, 1860 (IPC) — Section 148, 302, 304(1), 323
High Courts07 Feb 2013Dismissed
Bharti Devi and Others Vs Sri Amrendra Kumar Sarkar and Others
Patna High Court · (2013) 1 RCR(Rent) 654
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 18Transfer of Property Act, 1882 — Section 107
High Courts06 Feb 2013Allowed
Prem Kumar Vs The Bihar State Sunni Wakf Board
Patna High Court · (2013) 2 BBCJ 602