High Courts25 Feb 2013Dismissed
Vijay Kumar Singh and Another Vs The State of Bihar the Secretary and Others
Patna High Court · (2013) 2 PLJR 141
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 406, 420
COURT ARCHIVE
Patna High Court judgments, 2013
1,134 judgments · page 48 of 57
High Courts25 Feb 2013Dismissed
Parmanand Prasad Singh Vs Jai Kishore Prasad Singh and Others
Patna High Court · (2013) 2 PLJR 116
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100, 101
High Courts22 Feb 2013Dismissed
Basuldeo Das Vs State of Bihar
Patna High Court · (2013) 2 PLJR 162
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts22 Feb 2013Dismissed
National Institute of Technology Vs Rekha Sinha
Patna High Court · (2013) 3 PLJR 14
National Institute of Technology Act, 2007 — Section 5(c)
High Courts22 Feb 2013Dismissed
Chandeshwar Singh and Others Vs State of Bihar
Patna High Court · (2013) 2 PLJR 173
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 323, 342, 364, 365
High Courts22 Feb 2013
Suresh Prasad Singh Vs Nathuni Ansari and Others
Patna High Court · (2013) 3 PLJR 341
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 67, 90
High Courts22 Feb 2013Dismissed
Shukdeo Pandit Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 625
Bihar Tenancy Act, 1885 — Section 48E, 48E(3), 48E(5)
High Courts22 Feb 2013Allowed
Keshwar Bhagat Vs State of Bihar
Patna High Court · (2014) 1 CCR 194 : (2013) CriLJ 4441
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts21 Feb 2013Allowed
Jatashankar Sah Vs State of Bihar
Patna High Court · (2013) CriLJ 1992
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B
High Courts21 Feb 2013Allowed
Ram Bachan Singh @ Ram Lochan Singh and Others Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 133
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 379
High Courts20 Feb 2013Dismissed
Aman Kumar and Others Vs The State of Bihar and Others Shivjatan Prasad Shree Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 50
High Courts20 Feb 2013Dismissed
Amirul Haque @ Md. Amirul Haque and Others Vs Sheikh Shakur and Others
Patna High Court · (2013) 3 PLJR 77
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100
High Courts20 Feb 2013Disposed Off
Kaushaliya Devi Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 988
High Courts20 Feb 2013
Smt. Biyafi Devi @ Banhi Devi Vs The Union of India and Others
Patna High Court · (2013) LabIC 3147 : (2013) 2 PLJR 638
Hindu Marriage Act, 1955 — Section 11
High Courts19 Feb 2013Disposed Off
Nagendra Kumar Gami Vs Md. Mohiuddin Ansari
Patna High Court · (2013) 2 BLJud 96
High Courts19 Feb 2013Allowed
Philip Phembuar Marandih Vs State of Bihar
Patna High Court · (2013) 2 BBCJ 512
High Courts19 Feb 2013
Nagendra Kumar Gami and Others Vs Md. Mohiuddin Ansari and Others
Patna High Court · (2013) 02 PAT CK 0058
High Courts19 Feb 2013Dismissed
Kamleshwari Sah and Others Vs State of Bihar
Patna High Court · (2013) 2 PLJR 178
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323Probation of Offenders Act, 1958 — Section 3
High Courts18 Feb 2013Allowed
The Infrastructure Consultant Engineers Architects & Planners (ICEAP) Vs The Bihar Rajya Pool Nirman Nigam Ltd.
Patna High Court · (2013) 2 BBCJ 543 : (2013) 2 BLJud 201
High Courts18 Feb 2013
HCL Infosystems Limited Vs The Bihar State Electricity Board, Patna and Others
Patna High Court · (2013) 2 PLJR 753
Constitution of India, 1950 — Article 12, 14, 19(1)(g), 298Contract Act, 1872 — Section 3(2)Electricity (Supply) Act, 1948 — Section 12, 5, 79