High Courts18 Feb 2013Dismissed
Sadanand Prasad Singh and Others Vs State of Bihar and Another
Patna High Court · (2013) 2 PLJR 640
COURT ARCHIVE
Patna High Court judgments, 2013
1,134 judgments · page 49 of 57
High Courts18 Feb 2013Allowed
Bhushan Singh @ Braj Bhushan Singh and Another Vs State of Bihar
Patna High Court · (2013) 2 PLJR 288
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts18 Feb 2013
Nathuni Yadav and Others Vs The State of Bihar
Patna High Court · (2013) 3 PLJR 367
Criminal Procedure Code, 1973 (CrPC) — Section 107, 313, 428Penal Code, 1860 (IPC) — Section 395
High Courts18 Feb 2013Dismissed
The State of Bihar Vs Suresh Ram and Another Mahendra Ram Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 169
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 34, 366, 366A, 376
High Courts14 Feb 2013
Ram Kishun Rai and Ram Baran Rai Vs The State of Bihar
Patna High Court · (2013) 02 PAT CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323
High Courts14 Feb 2013
M/s. Pratap Graphics Vs The Chairman, Bihar State Madarsa Education Board and Others
Patna High Court · (2013) 3 PLJR 439
High Courts13 Feb 2013Dismissed
State of Bihar Vs Rakesh Kumar
Patna High Court · (2013) CriLJ 1990
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 366A
High Courts13 Feb 2013Dismissed
Rajwati Devi and Others Vs Prem Nandani Sinha and Others
Patna High Court · AIR 2013 Patna 166
Transfer of Property Act, 1882 — Section 12, 58(C), 67, 83
High Courts13 Feb 2013
Mundrika Singh Vs Bharat Singh and Ors
Patna High Court · (2013) 02 PAT CK 0042
High Courts13 Feb 2013
M/s. Royal Enterprises Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 728
Constitution of India, 1950 — Article 14
High Courts13 Feb 2013Dismissed
Harminder Mandal and Others Vs The State of Bihar
Patna High Court · (2013) 2 PLJR 422
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164, 313Penal Code, 1860 (IPC) — Section 148, 149, 201, 302
High Courts13 Feb 2013Allowed
Dasai Mahto Singh and Others Vs Ramayan Mahto (Singh) and Others
Patna High Court · (2013) 02 PAT CK 0012
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4C
High Courts12 Feb 2013Disposed Off
Smt. Indu Singh Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 704
High Courts12 Feb 2013Disposed Off
Ratneshwari Singh Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 354
High Courts12 Feb 2013Dismissed
Anil Kumar Chaudhary Vs Smt. Rita Devi and Others
Patna High Court · (2013) 3 PLJR 236
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100
High Courts12 Feb 2013
The Bihar Engineering Services Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 999
High Courts12 Feb 2013Allowed
Saroj Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 897
High Courts12 Feb 2013
Rina Kumari and Others Vs Bihar State Electricity Board and Others
Patna High Court · (2013) 1 PLJR 996
High Courts12 Feb 2013Dismissed
Nikhil Kumar Jha Vs The Vice-Chancellor-cum-Appellate Authority and Others
Patna High Court · (2013) 3 PLJR 508
Constitution of India, 1950 — Article 226